High Courts11 Jan 2023Allowed
Ravirajsinh Anopsinh Chudasama Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Public Gambling Act, 1867 — Section 4, 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 145 of 1,831
High Courts11 Jan 2023Allowed
Hemrajsinh Pradipsinh Gohil Through Darshansinh Pradisinh Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 427, 447, 504, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42, 44
High Courts10 Jan 2023Allowed
Muntaha Alias Aliyo Alibhai Panja Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0045
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Indian Penal Code, 1860 — Section 114, 120(B), 295(A), 379, 429Gujarat Animal Preservation (Amendment) Act, 2011 — Section 5(1)(A), 6(A), 6(B), 8, 8(4), 10, 18(4)
High Courts10 Jan 2023Allowed
Mohammaduvesh Mahebubmiya Arab Through Mahebubmiya Hajimiya Arab Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0044
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(BA), 3(2)Information Technology Act, 2000 — Section 66CIndian Penal Code, 1860 — Section 170, 354D
High Courts10 Jan 2023Allowed
Vipulbhai Maheshbhai Kamaliya (Koli) Through Anilbhai Maheshbhai Kamaliya (Koli) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0043
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts10 Jan 2023Allowed
Dhanraj Illapann Boyar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0042
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454
High Courts10 Jan 2023Allowed
Sani Alias Mansingh Jayantibhai Patani Agriwala Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0041
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 379A(3)Gujarat Police Act, 1951 — Section 135(1)
High Courts10 Jan 2023Allowed
Ramesh Nagraj Vadar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0040
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454
High Courts10 Jan 2023Allowed
Bhakabhai Deshurbhai Mori Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0039
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 323, 324, 336, 427, 436, 450, 452, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(4), 3(2)(5), 3(2)(5a)
High Courts10 Jan 2023Allowed
Karabhai Punjabhai Rada Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0038
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 323, 324, 336, 427, 436, 450, 452, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(4), 3(2)(5), 3(2)(5a)
High Courts09 Jan 2023Allowed
Mohammed Azharuddin S/O Mohammed Shabbir Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0037
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts09 Jan 2023Allowed
Kundan Jhamaklal Jain Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0036
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts09 Jan 2023Allowed
Pinki Bisnath Tiwari Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0035
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts09 Jan 2023Allowed
Vaghela Ranchodsinh Zenubha Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0034
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts06 Jan 2023Dismissed
Dhanraj Rajendra Patel Vs Union Of India
Gujarat High Court · (2023) 01 GUJ CK 0082
Constitution Of India, 1950 — Article 14, 19, 19(1)(e), 21, 22(1), 26, 226Foreigners Act, 1946 — Section 3, 3(2)(b), 3(6)Extradition Act, 1962 — Section 3(1)
High Courts06 Jan 2023Dismissed
Shahlon Silk Industries Pvt Ltd Vs Assistant Commissioner Of Income Tax, Circle 2(1)(2)
Gujarat High Court · (2023) 01 GUJ CK 0046
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 14A, 142(1), 143(3), 147, 148
High Courts06 Jan 2023Allowed
Shaikh Wasimmiya Anwarmiya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(3), 3(4), 3(5)Indian Penal Code, 1860 — Section 307, 397
High Courts06 Jan 2023Allowed
Prakash @ Kalu Mafabhai Vadodariya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 114, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(F), 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 17, 18
High Courts06 Jan 2023Allowed
Ruksana Umarbhai Rayma Vs Daud Adam Bhatti
Gujarat High Court · (2023) 01 GUJ CK 0027
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jan 2023Disposed Of
Rameshbhai Chaturbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0026
Constitution Of India, 1950 — Article 226