High Courts16 Jan 2023
Kamlesh Mansukhbhai Turakhia Vs Rameshkumar Arjanbhai Prajapati
Gujarat High Court · (2023) 01 GUJ CK 0072
Negotiable Instruments Act, 1881 — Section 138
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 144 of 1,831
High Courts16 Jan 2023
Bismillahbibi Abdulhamid Mir Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0071
Indian Penal Code, 1860 — Section 498(A)
High Courts16 Jan 2023Disposed Of
Kiran Surendrabhai Padmasali Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0070
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts16 Jan 2023Allowed
Mukeshbhai Vithalbhai Suthar (Mewada) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0066
Code Of Criminal Procedure, 1973 — Section 389Negotiable Instruments Act, 1881 — Section 148
High Courts13 Jan 2023Dismissed
Deputy Engineer (O&M) - Dakshin Gujarat Vij Company Limited Vs Dilipkumar P Mistry & 1 Other(S)
Gujarat High Court · (2023) 01 GUJ CK 0053
Constitution Of India, 1950 — Article 226, 227Electricity Act, 2003 — Section 126, 135
High Courts13 Jan 2023Disposed Of
Railway Employees Consumer Co-Operative Society Ltd Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0052
High Courts13 Jan 2023Disposed Of
Vinodbhai R Vaghela Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0051
High Courts13 Jan 2023Disposed Of
Nareshbhai Patabhai Sondarva Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0050
High Courts13 Jan 2023Allowed
Mansiben Maheshbhai Dobariya W/O Akshaybhai Radadiya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0049
Constitution Of India, 1950 — Article 226Registration Of Births And Death Act, 1969 — Section 15, 15(2)
High Courts12 Jan 2023
Janardhana Ramkrishna Sharma Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0081
High Courts12 Jan 2023Allowed
New India Assurance Company Limited Vs Rajabhai H. Mori (Deleted No Notice Is Required)
Gujarat High Court · (2023) 01 GUJ CK 0065
Limitation Act, 1963 — Section 5, 51
High Courts12 Jan 2023Disposed Of
New India Assurance Company Limited Vs Rajabhai H. Mori
Gujarat High Court · (2023) 01 GUJ CK 0064
Limitation Act, 1963 — Section 5, 51
High Courts12 Jan 2023Dismissed
Girish Ratilal (Halani) Thakkar For Himself And As Poa Of Rakeshkumar Natvarlal Thakkar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0062
Gujarat Rules, 2017 — Rule 21, 23Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 10A, 11(1), 16, 18, 19, 19(1), 21, 21(1), 21(2), 21(4), 30, 64Land Acquisition Act, 1894 — Section 4(1), 9, 9(3), 18(1)
High Courts12 Jan 2023Allowed
Lalabhai @ Mahendrabhai @ Side Light Jivanbhai Mangabhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Mahesh @ Katto Rajubhai Patni (Manvala) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Prakashbhai Babubhai Pujabhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0055
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts12 Jan 2023Allowed
Abdulrashid Abdulwahid Sheikh Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0054
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83
High Courts11 Jan 2023Allowed
Fatesinh Bhagwandas Alias Bahgwansinh Parmar Vs Jitendrakumar Munnalal Saroj
Gujarat High Court · (2023) 01 GUJ CK 0063
Motor Vehicles Act, 1988 — Section 166, 173
High Courts11 Jan 2023Dismissed
M/S Shree Ram Rayon Vs Authorised Officer And Chief Manager, Tamilnad Mercantile Bank Limited
Gujarat High Court · (2023) 01 GUJ CK 0061
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(ha), 13(2), 13(4), 14(1), 17, 18, 18(1)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2, 2(g)Securities Contracts (Regulation) Act, 1956 — Section 2(da)
High Courts11 Jan 2023Allowed
Chetan Dasrathbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0060
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Information Technology Act, 2000 — Section 66C