High Courts06 Jan 2023Allowed
Parul D/O Tarunkumar Thakore And W/O Vinit Mehta Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0025
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 146 of 1,831
High Courts06 Jan 2023Allowed
Dilipbhai Bachubhai Barad Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0024
Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(2)(ii), 12(2)(b)(i), 12(2)(b)(ii), 12(7), 21, 22
High Courts05 Jan 2023Allowed
Parag Jagdishkumar Natvarlal Jayaswal Vs Yogeshkumar Jagdishbhai Jayswal
Gujarat High Court · (2023) 01 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 173
High Courts05 Jan 2023
Bhumiben Niranjanbhai Rabari Vs Taluka Development Officer & 1 Other(S)
Gujarat High Court · (2023) 01 GUJ CK 0032
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2023Allowed
Hamirbhai Hardasbhai Ambaliya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0031
High Courts05 Jan 2023Allowed
Hareshbhai Gobarbhai Shisha Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0030
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2023Dismissed
Dhaval Dineshbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0023
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2023Allowed
Anandbhai Laxmanbhai Vaghela (Nadiya) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0022
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 324, 394
High Courts05 Jan 2023Allowed
Manglu S/O Prahlad Polai Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0021
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 325, 506(2)
High Courts05 Jan 2023Allowed
Taufik @ Ata Mahebubbhai Shaikh Through Shaymabanu Taufik Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0020
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts05 Jan 2023Allowed
Rocky Ganpatbhai Chaaran (Devipujak) Through Charan Ganpatbhai Revabhai Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0019
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts04 Jan 2023Allowed
Revajibhai Samariyabhai Dungribhil Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Jan 2023Allowed
Rajivkumar Nareshsing Thakur Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0017
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Jan 2023Allowed
Gadhvi Nageshriben Mangal Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0016
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Jan 2023Allowed
Bharat Karanabhai Gojiya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0015
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Jan 2023Allowed
Yogeshkumar Mohanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0014
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Jan 2023Allowed
Sudha Sandip Divakar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts03 Jan 2023Dismissed
Principal Commissioner Of Income Tax 3 Vs M/S. Reckitt Benckiser Healthcare India Ltd
Gujarat High Court · (2023) 01 GUJ CK 0048
Income Tax Rules, 1962 — Rule 10D, 115, 115(1)Income Tax Act, 1961 — Section 10A, 14, 28, 28(iii)(b), 56, 80I, 80IA, 80IB, 80IC, 80HH, 80HHC, 80HHC(1), 80HHC(2), 89IC, 92E, 115JB, 260A
High Courts03 Jan 2023Dismissed
Barad Vajesing Rambhai Vs Gujarat Heavy Chemicals Ltd
Gujarat High Court · (2023) 01 GUJ CK 0012
Industrial Disputes Act, 1947 — Section 2(s), 2(oo)(bb), 25F, 25G, 25H
High Courts03 Jan 2023Allowed
Leena Naraindas Raisinghani Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0011
Constitution Of India, 1950 — Article 226