High Courts22 Dec 2022Allowed
Navinbhai Jagubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 148 of 1,831
High Courts22 Dec 2022Dismissed
Junagadh District Panchayat Vs Kachrabhai Sidibhai Malam & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Industrial Disputes, Act, 1947 — Section 25F, 25G, 25H, 33A
High Courts22 Dec 2022Disposed Of
Anjana ( Kharsana ) Kalubhai Virabhai Vs Gujarat Energy Transmission Corporation Limited ( Getco ) & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0007
Constitution Of India, 1950 — Article 14, 21, 226, 300AIndian Telegraphic Act, 1885 — Section 16(1)Electricity Act, 2003 — Section 164
High Courts21 Dec 2022Allowed
Nitaben Manishbhai Thakkar Vs Vishalbhai Rameshbhai Vaghani
Gujarat High Court · (2022) 12 GUJ CK 0020
Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Dec 2022Allowed
Rukhiben Wd/O Mafatlal Vishabhai Vaghela (Vaghri) L.H. OFDECD. Kamleshbhai Mafatlal Vaghela(Vaghri) & 2 Other(S) Vs Vaghri Vishnubhai Velabhai & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0019
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Allowed
Ramjibhai Jeshingbhai Sumra Vs Jagdishbhai Balubhai Sarvaiya (Driver) & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0017
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Allowed
Heirs And Legal Representatives Of Deceased Sunilbhai Budhabhai Rathod Vs Divisional Controller & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0015
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts21 Dec 2022Dismissed
R.S. Patel Vs Chairman And Managing Director Oil And Natural Gas Corpn. Ltd
Gujarat High Court · (2022) 12 GUJ CK 0014
Recruitment And Promotion Regulations Of 1980, — Regulation 7(9), 8, 9
High Courts20 Dec 2022Dismissed
Hitesh Bhagvanji Soni Vs Gujarat Information Commissioner & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227
High Courts20 Dec 2022Disposed Of
Brijeshkumar Dhirubhai Patel Vs Gujarat Energy Transmission Corporation Ltd
Gujarat High Court · (2022) 12 GUJ CK 0012
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2022Allowed
Neel Rohit Shah Vs Gujarat Public Service Commission
Gujarat High Court · (2022) 12 GUJ CK 0006
University Grants Commission Act, 1956 — Section 3
High Courts20 Dec 2022Allowed
Nayak Himanshu Manubhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0004
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2022Allowed
Patel Ashwinbhai Dahyabhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0003
Constitution Of India, 1950 — Article 226
High Courts19 Dec 2022Disposed Of
G L Minerals Private Co. Ltd Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0011
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Rahul Ramnik Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0010
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Adinath Mines And Minerals Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0009
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29
High Courts19 Dec 2022Allowed
Dharmendrabhai Hardasbhai Sudani Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0002
Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(b)(i), 12(2)(b)(ii), 12(7), 21, 22
High Courts19 Dec 2022Dismissed
Jasha Bhikhabhai Bela Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0001
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2022Disposed Of/Allowed
Parulben Alias W/O Ashwinbhai Ramjibhai Surani Koli Also D/ O Kanjibhai Akhiyani Vs Ashwinbhai Ramjibhai Surani Koli
Gujarat High Court · (2022) 12 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Section 24
High Courts16 Dec 2022Allowed
Jiteshbhai Arvindbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0046
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)