High Courts12 Dec 2022Allowed
Toral Mineral Through Proprietor Dhanrajsinh Gambhirsinh Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0087
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 150 of 1,831
High Courts12 Dec 2022Allowed
Vinodbhai Ranmalbhai Makvana Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0082
Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(b)(i), 12(2)(b)(ii), 12(7), 21, 22
High Courts12 Dec 2022Partly Allowed
Kamlesh Harjibhai Vanzara Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0081
Constitution Of India, 1950 — Article 226
High Courts12 Dec 2022Partly Allowed
Devarshibhai Mohanbhai Oad Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0080
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2022Dismissed
Taraben Virabhai Dodia Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0086
High Courts09 Dec 2022Allowed/Disposed Of
Kaushik Harikrishna Mehta Vs Gujarat Maritime Board
Gujarat High Court · (2022) 12 GUJ CK 0085
High Courts09 Dec 2022
Mukeshbhai Nathabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0079
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 18, 28A
High Courts09 Dec 2022Allowed/Disposed Of
Tata Aig General Insurance Co Ltd Vs Patel Vishnubhai Shankarlal
Gujarat High Court · (2022) 12 GUJ CK 0037
Motor Vehicles Act, 1988 — Section 173
High Courts09 Dec 2022Dismissed
Legal Heirs Of Late Vankar Jethabhai Mangalbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0032
Gujarat Land Revenue Rules, 1972 — Rule 108(6A)Gujarat Land Revenue Code,1879 — Section 211
High Courts08 Dec 2022Allowed
Minor Dhananjay Pravinbhai Lathiya Vs Hasmukhbhai Hemrajbhai Adroja
Gujarat High Court · (2022) 12 GUJ CK 0076
Motor Vehicles Act, 1988 — Section 173
High Courts08 Dec 2022
Sharadaben W/O Govindbhai Kodipatel D/O Mathurbhai Gafurbhai Vs State Of Gujarat Through The Secretary
Gujarat High Court · (2022) 12 GUJ CK 0071
Gujarat Land Revenue Code, 1879 — Section 65, 65A, 66, 67, 67A, 79, 79A, 79A(a), 79A(b)
High Courts08 Dec 2022Dismissed
Ashokbhai Jamnadas Samta Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0069
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2022Allowed
State Of Gujarat Thro Chief Engineer And Joint & 1 Other(S) Vs Jay Jawan Constuction
Gujarat High Court · (2022) 12 GUJ CK 0068
Arbitration And Conciliation Act 1996 — Section 11, 16(2)
High Courts08 Dec 2022Dismissed
Aditya Rajnikant Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0067
Constitution Of India, 1950 — Article 226Gujarat Professional Post-Graduate Medical Educational Courses (Regulation Of Admission) Rules, 2017 — Rule 4(1a)
High Courts08 Dec 2022Dismissed
Mahendra Chawla S/O Gopal Chawla Vs Union Of India
Gujarat High Court · (2022) 12 GUJ CK 0066
Constitution Of India, 1950 — Article 226
High Courts07 Dec 2022Allowed
Irfanhussain @ Natu S/O Kutbuddin Sajidbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organized Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)
High Courts07 Dec 2022Dismissed
Minaxi Nishikant Chakranarayan Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0065
High Courts07 Dec 2022Dismissed
Jaydeep Arunkumar Jani Vs Vadodara Municipal Corporation
Gujarat High Court · (2022) 12 GUJ CK 0064
High Courts07 Dec 2022Dismissed
Sushulaben W/O Dahyabhai Desaibhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0063
Constitution Of India, 1950 — Article 226Gujarat Land Revenue Act, 1879 — Section 65
High Courts07 Dec 2022Disposed Of
Rajeshbhai Kanjibhai Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0062
Constitution Of India, 1950 — Article 226