High Courts30 Nov 2022Dismissed
Parmar Lakshmiben Ratansinh Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0103
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 152 of 1,831
High Courts30 Nov 2022Dismissed
Shilpaben Bhikhabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0102
High Courts30 Nov 2022Dismissed
Gauriben Narrotambhai Pithva Vs District Primary Education Officer (Rajkot)
Gujarat High Court · (2022) 11 GUJ CK 0101
High Courts29 Nov 2022Dismissed/Allowed
Collector, & 2 Other(S) Vs Harijan Dana Lakhu & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0108
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 4, 6, 21, 29
High Courts29 Nov 2022Disposed Of
Dakor Municipality Vs Bhavin Rajnikant Bhatt & 1 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0107
Industrial Disputes, Act, 1947 — Section 25F
High Courts29 Nov 2022Dismissed
Saberaben Alibhen Jafai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0106
Code Of Civil Procedure, 1908 — Section 2(11), Order 1 Rule 10(2), Order 22 Rule (4)
High Courts29 Nov 2022Allowed
Jadeja Mahavirsinh Bhikhubha Vs Deputy Collector, Land Acquisition And Rehabilitation (Irrigation) And Prant Officer, Lalpur
Gujarat High Court · (2022) 11 GUJ CK 0100
Land Acquisition Act, 1894 — Section 4(1), 6, 18, 28A
High Courts29 Nov 2022Disposed Of
Manubhai Ramjibhai Solanki & 1 Other(S) Vs President, Dhari Gram Panchayat
Gujarat High Court · (2022) 11 GUJ CK 0099
Constitution Of India, 1950 — Article 309Gujarat Panchayats Act, 1993 — Section 228
High Courts28 Nov 2022Dismissed
Sankalit Bal Vikas Yojna Kacheri Vs Hansaben Dharamsinhbhai Dedakiya
Gujarat High Court · (2022) 11 GUJ CK 0105
Constitution Of India, 1950 — Article 14Industrial Disputes, Act, 1947 — Section 25F
High Courts28 Nov 2022Dismissed
DSP Construction Company Vs Vadnagar Nagar Palika
Gujarat High Court · (2022) 11 GUJ CK 0098
Constitution Of India, 1950 — Article 226
High Courts28 Nov 2022Dismissed
Anjaneya Corporation Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0097
Constitution Of India, 1950 — Article 12, 14, 226, 227
High Courts28 Nov 2022Dismissed
Lalitkumar Maganlal Ninama S/O Maganlal Jivabhai Ninama Vs Uttar Gujarat Vij Company Ltd
Gujarat High Court · (2022) 11 GUJ CK 0096
Constitution Of India, 1950 — Article 14, 16, 226
High Courts28 Nov 2022Dismissed
Mahotji Shanaji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0095
High Courts25 Nov 2022Allowed
Harisinh Ravatsinh Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 323, 427
High Courts25 Nov 2022Allowed
Rameshpuri Shankarpuri Goshwami Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294B, 323, 354A, 452, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 Nov 2022Allowed
Bhaveshbhai Jyantilal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0123
Indian Penal Code, 1860 — Section 406, 409, 420, 477A
High Courts25 Nov 2022Disposed Of
OL Of M/S. Gujarat Rodrel Engg. Products Ltd. (In Liqn) Vs President, Gujarat Labour Federation
Gujarat High Court · (2022) 11 GUJ CK 0122
Companies (Court) Rules, 1959 — Rule 179Companies Act, 1956 — Section 529, 529A, 530, 530(2)
High Courts25 Nov 2022Dismissed
Anilbhai Vishrambhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0121
Constitution Of India, 1950 — Article 14, 16
High Courts25 Nov 2022Allowed
Girishbharthi Shambhubharthi Swami Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0120
University Grant Commission Act, 1956 — Section 2(f)
High Courts25 Nov 2022Allowed
Ashokkumar Sajjankumar Jain Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0110
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)