COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 154 of 1,831

High Courts21 Nov 2022Allowed

Dilanbhai Chhaganbhai Pasaya Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0083

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts21 Nov 2022Allowed

Vestabhai Dariyasing Bhuriya Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0082

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts21 Nov 2022Allowed

Dilip Khayalilal Chaudhary Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0081

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts21 Nov 2022Allowed

Memon Imranbhai Sattarbhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0080

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts21 Nov 2022Allowed

Solanki Vanrajsinh Amratsinh Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0079

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Patel Kiritbhai Jayendrabhai Thro Poa Parvatiben Ravjibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0078

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Rangaben Vinubhai Gohel Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0077

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Nareshkumar Kiritbhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0076

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Goral Jayeshbhai Ahir Through Poa Kapilkumar Chiman Halpati Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0075

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Solanki Divyraj Sanjaybhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0074

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts18 Nov 2022Allowed

Ashokbhai Dalabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0073

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Vankar Nikunjkumar Babubhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0072

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Arvind Himatlal Sheth Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0071

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Avadh Bharatbhai Jiyani Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0070

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Vineshbhai Maganbhai Mavi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0069

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Malek Shahbajkhan Yusufbhai Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0068

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts17 Nov 2022Allowed

Dilipkumar Kantibhai Machi Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0067

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts16 Nov 2022Dismissed

Randhirbhai Jetabhai Gujariya (Ahir) Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0066

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14(A)Indian Penal Code, 1860 — Section 294(b)Code Of Criminal Procedure, 1973 — Section 438

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High Courts16 Nov 2022Allowed

Bharat Bhimji Nagda Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts16 Nov 2022Allowed

Mulrajsinh Melubhai Mahida Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 354B, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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