High Courts07 Nov 2022Dismissed
Yogiji Petroleum & 1 Other(S) Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0023
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 157 of 1,831
High Courts07 Nov 2022Allowed
Patel Jinalben Anilkumar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0022
Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11(4), 11(5)Registration Of Births And Deaths Act, 1969 — Section 15
High Courts07 Nov 2022Allowed
Parimal Jayeshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0021
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Tulsibhai Biljibhai Dubhil Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0020
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Sanjay Ramdas Mali Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0019
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts07 Nov 2022Allowed
Gineshbhai Jatariyabhai Gamit Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0018
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482 Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 Nov 2022Disposed Of
Raju Roopchand Krishnani @ Raju Gendi Thro Bhartiben Rajubhai Krishnani Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0017
High Courts04 Nov 2022Partly Allowed
Mohamadasif Abdulgani Memon Through Ujhma Mohamadasif Memon Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0016
High Courts04 Nov 2022
Ismail @ Pintu Ibrahim Khokhar Thro Khokhar Mohammadayaz Mohammadsafi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0015
High Courts04 Nov 2022
Kalubhai Pravinbhai Chopda Thro Chopda Daxaben Pravinbhai Vs National Investigation Agency
Gujarat High Court · (2022) 11 GUJ CK 0014
High Courts04 Nov 2022Partly Allowed
Jayantibhai Mulchandbhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0013
High Courts03 Nov 2022Allowed
Shaileshbhai Raghubhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 482Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5Indian Penal Code, 1860 — Section 130, 447
High Courts03 Nov 2022Allowed
Vanitaben @ Vidhi Divyeshbhai Jethva Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 323, 504
High Courts02 Nov 2022Allowed
Snehal Ishwarlal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)Indian Penal Code, 1860 — Section 279, 467, 468, 471
High Courts02 Nov 2022Allowed
Manishkumar Morarilal Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 468, 471
High Courts02 Nov 2022Allowed
Jigneshgiri @ Bapu Jaisukhgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 116B
High Courts02 Nov 2022Partly Allowed
Harishbhai Guruji Prajapati Through Pritiben Harishbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0006
High Courts01 Nov 2022Dismissed
State Of Gujarat Vs Jigarbhai Jiteshbhai Shah
Gujarat High Court · (2022) 11 GUJ CK 0005
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A, 18
High Courts01 Nov 2022Allowed
Umesh Satyanarayan Vanam Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0004
High Courts01 Nov 2022Allowed
Madhavi Ravinath Thakar & Ors Vs State Of Gujarat & Anr
Gujarat High Court · (2022) 11 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 354A, 392, 498A, 506(2)Gujarat Police Act, 1951 — Section 135, 135(1)