COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 162 of 1,831

High Courts07 Oct 2022Allowed

Kishanbhai Dhanjibhai Rathod Through Dhaniben Dhanjibhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0038

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 307, 323, 379(A)(3)Gujarat Police Act, 1951 — Section 135

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High Courts07 Oct 2022Allowed

Mayurkumar Hasmukhbhai Nayi Through Minakshiben W/O Mayurkumar Hasmukhbhai Nayi Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0037

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE 81, 83, 98(2), 116B

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High Courts07 Oct 2022Allowed

Moinkhan @ Monu Firojkhan Pathan Through Samirkhan Firojkhan Pathan Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 10 GUJ CK 0036

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379A3

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High Courts07 Oct 2022Dismissed

State Of Gujarat Vs Sanjayrav Ashokrabv Ompure & 2 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 30, 114, 201, 304B, 498A

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High Courts07 Oct 2022Dismissed

State Of Gujarat Vs Narshi Shivji Bhanushali & 2 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 114, 201, 302, 498A

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High Courts07 Oct 2022Dismissed

State Of Gujarat Vs Vaghari Sureshbhai Ratnabhai

Gujarat High Court · (2022) 10 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 376, 511

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High Courts07 Oct 2022Dismissed

State Of Gujarat Vs Mer Rana Uka & 3 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 34, 114, 201, 302, 304B, 498A, 506(2)

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High Courts06 Oct 2022Allowed

Hamirbhai Hirabhai Vs Deputy Collector

Gujarat High Court · (2022) 10 GUJ CK 0034

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High Courts06 Oct 2022Allowed

Patel Foram Sureshbhai Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0033

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High Courts06 Oct 2022Allowed

Akhileshsing Jitan Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0032

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 323, 354(A), 354(B), 354(D)

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High Courts06 Oct 2022Allowed

Atul @ Shivamsingh Jeetlalsingh Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0031

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts06 Oct 2022Allowed

Mukeshkumar @ Bhim So. Ramnandbhai Harjan Through Ramanad Ramjatan Jaiswar (Harjan) Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3)

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High Courts06 Oct 2022Allowed

Imran Yusufbhai Chauhan - Turak Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Indian Penal Code, 1860 — Section 295(A), 429Gujarat Animal Preservation Act, 1954 — Section 5(1)(A), 6(A), 6(B), 8(2), 8(4), 10

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High Courts06 Oct 2022Allowed

Juned @ Bombaiya @ Anna Mohammed Husen Qureshi Through His Friend Anwarulhak Shamshulhak Ansari Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0028

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324Gujarat Police Act, 1951 — Section 135(1)

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High Courts06 Oct 2022Allowed

Sagar Chaturbhai Bhesaniya Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0027

Constitution Of India, 1950 — Article 226, 311(2)

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High Courts06 Oct 2022Allowed

Abdulkarim @ Lala Abdulkadar Shekh Through Sairabanu Abdulkadar Shekh Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 10 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 506Gujarat Police Act, 1951 — Section 135

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High Courts06 Oct 2022Allowed

Imran @ Lalo Manubhai Rana Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0022

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 114, 354D

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High Courts06 Oct 2022Allowed

Ashokbhai S/O Nanubhai Patel Through Dakshaben Ashokbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0021

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Gujarat Prevention Of Gambling Act, 1887 — Section 5

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High Courts06 Oct 2022Allowed

Ganesh @ Rajesh S/O Bhagwanbhai Patil Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts06 Oct 2022Allowed

Yogesh Harjivanbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE 81, 83, 98(2)

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