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Gujarat High Court judgments

36,606 judgments · page 164 of 1,831

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High Courts30 Sept 2022Allowed

Faizal S/O Jabiullah Pathan Through Akilabi W/O Jabiullah Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0191

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
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High Courts30 Sept 2022Dismissed

Swati W/O Aditya Bhalerao D/O Zikubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0190

Medical Termination Of Pregnancy Act, 1971 — Section 2(d), 3, 3(1), 3(2), 3(2)(b)(ii), 4, 4(b), 4(1), 5
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High Courts30 Sept 2022Allowed

OL OF M/S Arm Polymers Ltd (In Liqn) Vs Idbi Bank Ltd

Gujarat High Court · (2022) 09 GUJ CK 0189

Companies (Court) Rules, 1959 — Rule 281, 298Companies Act, 1956 — Section 481, 559
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High Courts30 Sept 2022Dismissed

Parvatiben Ishwarbhai Vs Kashiben Chaturbhai Patel & 8 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0188

Code Of Civil Procedure, 1908 — Section 100Transfer Of Property Act, 1882 — Section 122, 123, 124, 125, 126, 127, 128, 129Registration Act, 1908 — Section 17(2)
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High Courts30 Sept 2022Allowed

Universal Sompo General Insurance Co. Ltd Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0187

Constitution Of India, 1950 — Article 32, 142, 226, 227Insurance Act, 1938 — Section 23(1), 23(3), 24, 64BElectricity Act, 2003 — Section 125
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High Courts30 Sept 2022

Kishor Popatlal Trivedi Vs Secretary

Gujarat High Court · (2022) 09 GUJ CK 0186

Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)
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High Courts29 Sept 2022Dismissed

State Of Gujarat Vs Patel Amitkumar Kunvarji & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0185

Indian Penal Code, 1860 — Section 507Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)Code Of Criminal Procedure, 1973 — Section 378, 417
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High Courts29 Sept 2022Dismissed

Aspire Home Finance Corporation Ltd. Thro Satishkumar Pravinbhai Trapasiya Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0184

Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138, 139, 141, 142
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High Courts29 Sept 2022Disposed Of

Gupta Maheshkumar Kalikaprasad Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0183

Code Of Criminal Procedure, 1973 — Section 378Negotiable Instruments Act, 1881 — Section 118(a), 138, 138(b), 139
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High Courts29 Sept 2022Allowed

Rambhai Bhimsinh Nandaniya (Aahir) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0182

Gujarat Mineral (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2016 — Rule 21Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379
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High Courts29 Sept 2022Allowed

Takhiben Amarsinh Thakore Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0181

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(E), 81
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High Courts29 Sept 2022Allowed

Bhagwandas Narshinhmal Sahetai Vs Mahendra And Mahendra Seeds Pvt Ltd

Gujarat High Court · (2022) 09 GUJ CK 0180

Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 2(2), 47, Order 21
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High Courts29 Sept 2022Dismissed

Lahar Assosiates(Contractor) Vs Bathibhai Shakrabhai Sodha

Gujarat High Court · (2022) 09 GUJ CK 0179

Industrial Dispute (Gujarat) Rules 1966 — Rule 80Industrial Disputes Act, 1947 — Section 25F
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High Courts29 Sept 2022Allowed

Khokhani Niteshkumar Aaljibhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0178

Constitution Of India, 1950 — Article 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 23
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High Courts29 Sept 2022Allowed

Kirti @ Tempo Kishanbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0177

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 384, 411, 452Gujarat Police Act, 1951 — Section 135(1)
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High Courts29 Sept 2022Partly Allowed

Hiralben Rameshji Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0176

Constitution Of India, 1950 — Article 21, 226
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High Courts28 Sept 2022Disposed Of

Anjuben Hasmukhdan Gadhvi & 1 Other(S) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0175

Indian Penal Code, 1860 — Section 114, 323, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(11)
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High Courts28 Sept 2022Allowed

Ajay @ Kancho S/O Mukutsinh Rambahadursinh Bhadoriya Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0174

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)
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High Courts28 Sept 2022Allowed

Katara Anilkumar Bharatbhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0173

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66(d)
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High Courts28 Sept 2022Allowed

Revlabhai Virsingbhai Sangada Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0172

Code Of Criminal Procedure, 1973 — Section 438Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1), 6A(1), 8(2), 8(4), 10
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