COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 165 of 1,831

High Courts28 Sept 2022Dismissed

Manjuben @ Manjulaben D/O Nathubhai Naranbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0171

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 465, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3)

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High Courts28 Sept 2022Allowed

Vishalkumar Vinubhai Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0170

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2)

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High Courts28 Sept 2022Allowed

Azaz @ Ago @ Bobdo Rahmatmiiya Shaikh Through Shaikh Samimbanu Rahemanmiya Vs Commissioner Of Police, Vadodara City

Gujarat High Court · (2022) 09 GUJ CK 0169

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 354(A), 506

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High Courts28 Sept 2022Allowed

Mukeshbhai Samantbhai Parmar Through Samantbhai Ravjibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0168

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81, 116B

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High Courts28 Sept 2022Allowed

Hiren S/O Sanjaybhai Dhimmer Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0167

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts28 Sept 2022Allowed

Irfan Anwarbhai Sandhar Vs District Magistrate

Gujarat High Court · (2022) 09 GUJ CK 0166

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324Gujarat Police Act, 1951 — Section 135

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High Courts27 Sept 2022Allowed

Dhuna Karshan Koli (Bhut) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0165

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(B), 302, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts27 Sept 2022Dismissed

State Of Gujarat Vs Nadiyabhai Hirabhai Vasava

Gujarat High Court · (2022) 09 GUJ CK 0164

Indian Penal Code, 1860 — Section 114, 307, 323, 325, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3), 379

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High Courts27 Sept 2022Disposed Of

Arvindbhai Jinabhai Rana Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0163

Constitution Of India, 1950 — Article 14, 43, 151, 226

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High Courts27 Sept 2022Allowed

Ganpatji Nenaji Thakor & 59 Other(S) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0162

Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)Industrial Disputes Act, 1947 — Section 25B

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High Courts27 Sept 2022Allowed

Santosh S/O Ramdas Bhoi Through His Brother In Law Chandu S/O Ramji Bhoi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0161

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 116B

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High Courts27 Sept 2022Allowed

Sikandar S/O Thavra Damor Through His Friend Chandu S/O Ramji Bhoi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0160

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 116B

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High Courts27 Sept 2022Allowed

Ishwar Rameshbhai Vansfodiya Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0159

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81, 98(2)

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High Courts27 Sept 2022Allowed

Vijaybhai @ Pritesh Laxmanbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0158

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81, 98(2), 116B

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High Courts27 Sept 2022Allowed

Mukhtar Alias Mukhtayar Akhtar S/O Sattar Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0157

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 332, 337, 353, 394, 504, 506(2)

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High Courts27 Sept 2022Disposed Of

Sam Fine O Chem Limited Through Dipakbhai Natvarlal Mehta Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0156

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High Courts26 Sept 2022Allowed

Bhuriben W/O Kadubhai Ratnabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0155

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(f), 3(1)(g), 3(1)(r), 3(1)(s), 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 447, 504, 506(2)

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High Courts26 Sept 2022Allowed

Dhruv @ Panseriyo Kamleshbhai Bachubhai Chunara Thru His Mother Ashaben Kamleshbhai Chunara Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 09 GUJ CK 0154

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 394

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High Courts26 Sept 2022Allowed

Mahendrasinh Agarsinh Barad Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0153

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324Gujarat Police Act, 1951 — Section 135(1)

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High Courts26 Sept 2022Allowed

Prabhakar @ Shambhu Karnavat Mudliyar Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0152

Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

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