High Courts04 Oct 2022Allowed

Navinbhai Malabhai Darji Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0016

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 114, 306, 354, 363, 376(3)
High Courts04 Oct 2022Disposed Of

State Of Gujarat Vs Arshibhai Ranmalbhai

Gujarat High Court · (2022) 10 GUJ CK 0014

Code Of Civil Procedure, 1908 — Section 96, 100, Order 4 Rule 1, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts04 Oct 2022Disposed Of

Bariya Kantibhai Jethabhai Vs

Gujarat High Court · (2022) 10 GUJ CK 0013

Code Of Civil Procedure, 1908 — Section 96, 100, Order 1 Rule 5, Order 14 Rule 1(5), Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54