COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 166 of 1,831

High Courts26 Sept 2022Allowed

Ravindra @ Kallu Chaganbhai Chauhan Through Dipika Ravindra Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0151

Indian Penal Code, 1860 — Section 114, 294(B), 323, 325Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

Read judgment

High Courts26 Sept 2022Allowed

Chirag Dineshbhai Japdiya Through His Father Dineshbhai Bhanjibhai Japdiya Vs Police Commissioner, Rajkot

Gujarat High Court · (2022) 09 GUJ CK 0150

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

Read judgment

High Courts26 Sept 2022Allowed

Natvarlal Shambhulal Vyas Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0149

Constitution Of India, 1950 — Article 14, 226

Read judgment

High Courts26 Sept 2022Allowed

Paresh Ishwarbhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0148

Read judgment

High Courts26 Sept 2022Allowed

Chandrikaben Bharatkumar Patel Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0147

Constitution Of India, 1950 — Article 226Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11Registration Of Births And Deaths Act, 1969 — Section 8, 9, 15, 25

Read judgment

High Courts26 Sept 2022Disposed Of

Kirtibhai Jivanbhai Bharvad Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0146

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b), 60, 69, 70, 73, 81, 82, 82(1), 83, 86, 87, 90, 155, 438, 482Indian Penal Code, 1860 — Section 114, 120B, 201, 380, 384, 406, 409, 465, 468, 471, 477, 479

Read judgment

High Courts23 Sept 2022Dismissed

Yashwantkumar Hiralal Patel Vs Patel Pritesh Kanubhai & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0145

Indian Penal Code, 1860 — Section 36, 114, 120B, 201, 379, 409Information Technology Act, 2000 — Section 72Gujarat Secondary Education Act, 1972 — Section 43

Read judgment

High Courts23 Sept 2022Dismissed

Ramanbhai Somabhai Patel Since Decd.Thro His Heirs Vs Patel Mangalbhai Revabhai & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0144

Code Of Civil Procedure, 1908 — Section 60, 61, 100, 100(5), 101, 103Transfer Of Property Act, 1882 — Section 48, 58, 60Gujarat Co-Operative Societies Act, 1961 — Section 48, 48(2), 48(3), 60

Read judgment

High Courts23 Sept 2022Disposed Of

Panchal Dipal Hareshbhai & 195 Other(S) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0143

Constitution Of India, 1950 — Article 14, 19(1)(g), 246, 248, 254, 254(1), 254II, 309, 372Gujarat Civil Service (Leave) Rules, 2002 — Rule 57, 77, 78, 84

Read judgment

High Courts23 Sept 2022Allowed

Mavjibhai Punabhai Vaghela Through His Son Vaghela Hareshbhai Mavjibhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0142

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts23 Sept 2022Allowed

Jayesh @ Jaylo S/O Ashokbhai Survade Through His Friend Azim S/O Rahimbhai Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0137

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81

Read judgment

High Courts23 Sept 2022Allowed

Azaz Mohammedbhai Hingora (Gameti) Through His Uncle Allarakhabhai Ismailbhai Palija Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0136

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81Indian Penal Code, 1860 — Section 465, 468

Read judgment

High Courts23 Sept 2022Allowed

Ashok Sureshbhai Dabhani Through His Father Sureshbhai Rupsinghbhai Dabhani Vs Commissioner Of Police

Gujarat High Court · (2022) 09 GUJ CK 0135

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 114, 363, 366Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11, 12, 16

Read judgment

High Courts22 Sept 2022Allowed

Hitesh Hargovindbhai Desai Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0141

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2), 507

Read judgment

High Courts22 Sept 2022Allowed

Surajkumar @ Sonu S/O Bachchelal Jayswal Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0140

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 380

Read judgment

High Courts22 Sept 2022Allowed

Vivek S/O Sureshkumar Tiwari Through Suresh Vijaynath Tiwari (Father) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0139

Indian Penal Code, 1860 — Section 114, 120(B), 341, 392, 394, 506(2)Gujarat Police Act, 1951 — Section 135(1)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

Read judgment

High Courts22 Sept 2022Allowed

Abdul Hakik S/O Samshad Khan Through Parvej Ahmad S/O Mohammad Usman Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0138

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 420Information Technology Act, 2000 — Section 66(C)

Read judgment

High Courts22 Sept 2022Dismissed

State Of Gujarat Vs Mavjibhai Shakrabhai Solanki & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0133

Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 378, 417

Read judgment

High Courts22 Sept 2022Allowed

Sureshbhai Ramanbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0132

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 406, 420, 465, 467, 468, 471

Read judgment

High Courts22 Sept 2022Allowed

Amit @ Lalu Zalim Mahendrasingh Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 212, 225, 302, 307Gujarat Police Act, 1951 — Section 135

Read judgment