High Courts20 Sept 2022Allowed
Sanyuktaben Jagdish M Prasad And Dt/O Bhalchandra Raval Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0110
Gujarat Civil Services (Pension) Rules, 2002 — Rule 34, 34(2)Hindu Marriage Act, 1955 — Section 16
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 168 of 1,831
High Courts19 Sept 2022Allowed
Sunil @ Suniyo S/O Chandubhai Dabhi Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0109
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts19 Sept 2022Allowed
Rakesh Rameshbhai Ramanuj Through His Father Rameshbhai Keshavdas Ramanuj Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0108
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Information Technology Act, 2000 — Section 66C, 67
High Courts19 Sept 2022Allowed
Hitesh @ Pappu Rajnikant Jaiswal Through His Brother Rakesh Rajnikant Jaiswal Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0107
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 98(2), 116B
High Courts19 Sept 2022Allowed
Pankaj @ Laxman Vasantbhai Mali Through His Father Vasantbhai Amrajibhai Tank Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0106
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts19 Sept 2022Allowed
Nayan Sureshbhai Hirabhai Rayani Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0105
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Information Technology Act, 2000 — Section 66C, 67
High Courts19 Sept 2022Allowed
Narendra @ Mukari Jagnarayan Yadav Through His Brother Rajnarayan Jagnarayan Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0104
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 379(A)(1), 379(A)(3)Gujarat Police Act, 1951 — Section 135(1)
High Courts19 Sept 2022Allowed
Surendra Jagnarayan Yadav Through His Brother Rajnarayan Jagnarayan Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0103
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(1), 379(A)(3)
High Courts19 Sept 2022Disposed Of
Jitendrapuri Baldevpuri Goswami Through Ketanpuri Baldevpuri Goswami Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0102
High Courts16 Sept 2022Allowed
Sohil Musabhai Hingora Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0101
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 325, 504
High Courts16 Sept 2022Dismissed
State Of Gujarat Vs Balliram Laxmanrav Patvalley
Gujarat High Court · (2022) 09 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 378(1)(3)Indian Penal Code, 1860 — Section 354, 363, 366, 378, 417
High Courts16 Sept 2022Dismissed
Devshi Gangaji Rabadiya Vs Jayantibhai Jerambhai Sureja & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0099
Code Of Civil Procedure, 1908 — Section 100, 151, Order 8 Rule 1, Order 8 Rule 3, Order 8 Rule 5, Order 8 Rule 5(1), Order 8 Rule 5(2), Order 8 Rule 6(A), Order 8 Rule 6(B), Order 8 Rule 10, Order 12 Rule 6, Order 20 Rule 18, Order 23 Rule 3, Order 23 Rule 3A, Order 26 Rule 13, Order 26 Rule 14(2), Order 41 Rule 31Evidence Act, 1872 — Section 21, 44, 58, 135(D)
High Courts16 Sept 2022Allowed
District Rural Development Agency, Through Director Vs Bhavnaben Wd/O Dilipbhai Vanmalidas Upadhyay, Lhs Of Late Dilipbhai Vanmalidas Upadhyay
Gujarat High Court · (2022) 09 GUJ CK 0098
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts16 Sept 2022Allowed
Anant Visabhai Desai Vs Director General Of Police
Gujarat High Court · (2022) 09 GUJ CK 0097
High Courts16 Sept 2022Allowed
Mahendrasinh N Rehvar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0096
High Courts15 Sept 2022Dismissed
State Of Gujarat Vs Popatji Valji Thakore
Gujarat High Court · (2022) 09 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 34, 302, 323, 324, 352Bombay Police Act, 1951 — Section 135
High Courts15 Sept 2022Dismissed
State Of Gujarat Vs Roshanbhai Fakirmohamad Shaikh
Gujarat High Court · (2022) 09 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 307Bombay Police Act, 1951 — Section 135
High Courts15 Sept 2022Dismissed
Divisional Controller Vs Hanifaben Kadarbhai Laganiya & 1 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0093
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)
High Courts15 Sept 2022Allowed
Patel Dharmeshkumar Khandubhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0092
Constitution Of India, 1950 — Article 226
High Courts15 Sept 2022Allowed
Mubarakali Ismailbhai Patel Vs Ahmedabd Municipal Corporation & 1 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0091
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 91, 91(3), 91(9), 93