High Courts15 Sept 2022Allowed
Aakash @ Skay S/O Vasrambhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0090
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 114, 379, 411
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Gujarat High Court judgments
36,606 judgments · page 169 of 1,831
High Courts15 Sept 2022Allowed
Kamlesh Rugnathram Bishnoi Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0089
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition. Act, 1949 — Section 65(a)(e), 81, 116(b)
High Courts15 Sept 2022Allowed
Shailesh S/O Hirjibhai Radadiya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0088
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65EA, 81, 98(2), 99, 116B
High Courts14 Sept 2022Dismissed
State Of Gujarat Vs Laljibhai Ajubhai Khatana(Rabari)
Gujarat High Court · (2022) 09 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts14 Sept 2022Dismissed
Kamuben Somaji Bhavaji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 41A, 438, 439(2)Indian Penal Code, 1860 — Section 120B, 406, 420, 498ADowry Prohibition Act, 1961 — Section 4
High Courts14 Sept 2022Allowed
Sopalsing @ Shivpalsing Shaligramsing Rajput Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0085
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116B
High Courts14 Sept 2022Allowed
Mohmaduvesh @ Avesh @ Bhuro S/O Yunushbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0084
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 457
High Courts14 Sept 2022Allowed
Vishal Jitendrakumar Nebhani Through His Mother Poonam Jitendrakumar Nebhani Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0083
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts14 Sept 2022Allowed
Imrankhan @ Kaliya Abdulkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0082
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(b), 323, 324Arms Act, 1959 — Section 25(1b)(a)
High Courts14 Sept 2022Allowed
Jayson @ Jay Rasikbhai Savaliya Through His Friend Mayank Rajeshbhai Thakker Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0081
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition. Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts14 Sept 2022Allowed
Mohammad Rauf @ Kaliya Siddikbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0080
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 188, 294(b), 324, 427, 435, 506(2)Disaster Management Act, 2005 — Section 51B
High Courts14 Sept 2022Allowed
Mehul Arvindbhai Kanpariya Through His Wife Arti Mehul Kanpariya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0079
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Indian Penal Code, 1860 — Section 384, 507Information Technology Act, 2000 — Section 66c, 66e, 67
High Courts14 Sept 2022Allowed
Solanki (Sipayi Muslim) Akbarbhai Ahmadbhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0078
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 120(B), 308, 379, 411, 427Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 15(2)(4), 16(A)
High Courts13 Sept 2022Allowed
Bhupendrasinh Alias Bhupi Vakhubha Sodha Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0077
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 81, 98(2)
High Courts13 Sept 2022Allowed
Bhavsinh @ Bhaveshsinh Kishansinh Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0076
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81
High Courts13 Sept 2022Allowed
Jasraj S/O Padmaram Navlaram Jatt Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0075
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2)
High Courts13 Sept 2022Allowed
Mohammadsharif @ Appu Mehmoodali Shaikh Through His Brother Mohammadrafik Mehmoodali Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0074
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457
High Courts13 Sept 2022Allowed
Mahavirsinh Bahadursinh Sodha Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0073
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts13 Sept 2022Allowed
Hardikbhai S/O Dhirubhai Dhorajiya Through His Father Dhirubhai Vallabhbhai Dhorajiya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0072
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts13 Sept 2022Allowed
Sunil Alias Bobdo Rameshbhai Ramjibhai Patani Through His Mother Rekhaben Patani Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0071
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324, 379, 506(2)Gujarat Police Act, 1951 — Section 135(1)