High Courts08 Sept 2022Allowed
Natvarlal Manilal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0049
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 171 of 1,831
High Courts08 Sept 2022Dismissed
Truptiben Amrutlal Joshi W/O Vishalbhai Maheta Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0048
Constitution Of India, 1950 — Article 14, 226Gujarat Forest Department Forest Officers (Examinations) Rules, 2009 — Rule 3
High Courts08 Sept 2022Allowed
Nanubhai Patabhai Mevada Vs DY. Secretary
Gujarat High Court · (2022) 09 GUJ CK 0047
Constitution Of India, 1950 — Article 14, 17Industrial Disputes Act, 1947 — Section 25B
High Courts07 Sept 2022Dismissed
State Of Gujarat Vs Chimanbhai Thakorbhai Chauhan & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 114, 304, 304B, 306, 498A
High Courts07 Sept 2022Allowed
HDFC BANK LTD. THRO POA Holder Piyush Jaswantlal Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 378Code Of Criminal Procedure, 1973 — Section 256, 256(1)
High Courts07 Sept 2022Dismissed
Bherulal Devilal Kharol Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Negotiable Instruments Act, 1881 — Section 138
High Courts07 Sept 2022Allowed
Sarfraj @ Diwan S/O Khalil Ahemad Diwan Vs Commissioner Of Police
Gujarat High Court · (2022) 09 GUJ CK 0042
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts07 Sept 2022Allowed
Javed @ Munno Saiyed Ali Saiyed Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0041
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Indian Penal Code, 1860 — Section 465, 467, 468, 471Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 98(2)
High Courts07 Sept 2022Allowed
Jalamsang Natubhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0040
High Courts07 Sept 2022Allowed
Chetan Vishnuprashad Luhar Through Her Mother Bhagwatiben Vishnuprashad Luhar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0039
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379
High Courts06 Sept 2022Dismissed
State Of Gujarat Vs Gadhavi Mahnardan Haridan & 4 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 107, 114, 306, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 7
High Courts06 Sept 2022Allowed
Parmar Induben Chandrakantbhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(e), 65(f)
High Courts06 Sept 2022Allowed
Chintankumar Sanjaykumar Joshi & 2 Other(S) Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0031
Constitution Of India, 1950 — Article 14, 16, 226
High Courts06 Sept 2022Allowed
Rematben WD/O Maheboobsha Bachusha Fakir Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0030
Constitution Of India, 1950 — Article 14, 226
High Courts06 Sept 2022Allowed
Indiraben Govindbhai Pandya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 21
High Courts06 Sept 2022Dismissed
Nisha Maganbhai Miyatra Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0027
Constitution Of India, 1950 — Article 14, 19, 21
High Courts06 Sept 2022Dismissed
Manager, Uttar Gujarat Vij Company Limited, Sub Division Vs Desai Gemarbhai Jesingbhai
Gujarat High Court · (2022) 09 GUJ CK 0026
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2022Allowed
Amit S/O Rameshbhai Shankerbhai Through His Brother In Law Vanraj Ramabhai Talpada Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0025
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 116B
High Courts06 Sept 2022Dismissed
Vipul Rajendrakumar Dantani Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0024
Constitution Of India, 1950 — Article 226
High Courts05 Sept 2022Dismissed
State Of Gujarat Vs Dilipsinh Gulabsinh Parmar & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7