COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 172 of 1,831

High Courts05 Sept 2022Dismissed

State Of Gujarat Vs Patel Dashrathbhai Revabhai & 3 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 186, 323, 332, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

High Courts05 Sept 2022Dismissed

State Of Gujarat Vs Dayabhai Mandabhai Chudasama & 3 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0036

Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)Bombay Police Act, 1951 — Section 135

High Courts05 Sept 2022Allowed

Nitinkumar Rajeshbhai Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 408, 409, 465, 467, 468, 470, 471, 473, 474, 504, 506

High Courts05 Sept 2022Dismissed

Shivpal Singh Chaudhari Vs Central Bureau Of Investigation

Gujarat High Court · (2022) 09 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 7A, 8, 9, 9(1), 10, 13(2)

High Courts05 Sept 2022Allowed

Jigneshbhai Vasantlal Shah Through Pritiben Jigneshbhai Shah Vs District Magistrate, Surat

Gujarat High Court · (2022) 09 GUJ CK 0028

Constitution Of India, 1950 — Article 21, 22, 22(5), 226Fertilizer (Control) Order, 1985 — Section 25(1)Essential Commodities Act, 1955 — Section 3, 7

High Courts05 Sept 2022Allowed

Irfankhan Bachhekhan Khan Vs Commissioner Of Police

Gujarat High Court · (2022) 09 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66C, 66D

High Courts05 Sept 2022Allowed

Satendrakumar Satpalsingh Jatav Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0022

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120B, 170, 406, 420Information Technology Act, 2000 — Section 66D

High Courts05 Sept 2022Allowed

Lalji @ Lallo Naranbhai Thakor Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0021

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 307, 323, 324Gujarat Police Act, 1951 — Section 135(1)

High Courts02 Sept 2022Allowed

Kulraj @ Sandip Kaptansing Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116BIndian Penal Code, 1860 — Section 467, 471, 485

High Courts02 Sept 2022Allowed

Rameshsing @ Taklo Shambhushing Rajput Through Wife Maya W/O Rameshshing Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116B

High Courts02 Sept 2022Allowed

Rohit Mahendrabhai Patil Through Ratnaben Mahendrabhai Patil Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0018

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)

High Courts02 Sept 2022Allowed

Mohamad Sarvar @ Kadva Abdul Karim Bhadbhuja (Bhurji) Vs Commissioner Of Police (Ahmedabad City)

Gujarat High Court · (2022) 09 GUJ CK 0017

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 212, 294(B), 397, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts02 Sept 2022Allowed

Jitesh @ Sachin @ Tako Bharatbhai Mangabhai Patni (Lapelangvala) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0016

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)

High Courts02 Sept 2022Allowed

Sujanaram Kaluram Vishnoi Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0015

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Indian Penal Code, 1860 — Section 465, 467, 468, 471Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116B

High Courts02 Sept 2022Allowed

Bobbysingh Kripalsingh @ Dadusingh Sikligar Through Tarasingh Mahendrasingh Sardarji @ Sikligar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0014

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 457

High Courts02 Sept 2022Allowed

Jatin @ Krishna Shrichand Mohandas Murjaani (Sindhi) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0013

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379A(3)

High Courts02 Sept 2022Allowed

Dabhi Karshanbhai Kanabhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0012

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)

High Courts02 Sept 2022Dismissed

Kul Hind Jamiat-Al Quresh Action Committee Gujarat Represented By Danish Qureshi And Others Vs Ahmedabad Municipal Corporation And Others

Gujarat High Court · (2022) 09 GUJ CK 0011

Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 19(6), 21, 25, 26, 48, 48A, 51(A)(e), 51(A)(g), 226, 141Gujarat Provincial Municipal Corporations Act, 1949 — Section 466(1) (D)(b)

High Courts01 Sept 2022Dismissed

State Of Gujarat Vs Amrishkumar Parshottambhai Patel & 4 OTHER(S)

Gujarat High Court · (2022) 09 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 114, 294, 354, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

High Courts01 Sept 2022Allowed

Shaikh Shahnawajkhan Abdulhamid Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 116(B)