High Courts01 Sept 2022Allowed
Darshana Bachubhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0008
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 173 of 1,831
High Courts01 Sept 2022Allowed
Vipul Devjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0007
Indian Penal Code, 1860 — Section 406, 420, 409, 465, 467, 468, 471, 506(2)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)
High Courts01 Sept 2022Dismissed
Shambhubhai Madanbhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0006
Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 269Disaster Management Act, 2005 — Section 51(B)
High Courts01 Sept 2022Allowed
Govindbhai @ Gamo Khodidas Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0005
Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 269Disaster Management Act, 2005 — Section 51(B)
High Courts01 Sept 2022Allowed
Pankajbhai Govindbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0004
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 406, 420, 506(2)
High Courts01 Sept 2022Disposed Of
Khodidas Shivlal Patel (Korat) Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0003
Gujarat Town Planning And Urban Development Rules, 1979 — Rule 26, 26(4), 37Gujarat Town Planning And Urban Development Act, 1976 — Section 48, 50, 51, 76, 82
High Courts01 Sept 2022Allowed
Vaska Soyebbhai Siddikbhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0002
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 380, 451, 454
High Courts01 Sept 2022Allowed
Shobhaben @ Ghumtavadi W/O Bansilal Jaiswa Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0001
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65E, 66(B), 81
High Courts30 Aug 2022Allowed
Mohbatsinh Balusinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0129
Constitution Of India, 1950 — Article 311, 311(2)Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)Bombay Civil Service Rules, 1959 — Rule 161Uttar Pradesh Temporary Government Servants (Termination Of Service) Rules, 1975 — Rule 3
High Courts30 Aug 2022Allowed
Krunal @ Jadiyo S/O Sushilbhai Gauda Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0128
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 201, 394, 395Gujarat Police Act, 1951 — Section 135(1)
High Courts30 Aug 2022Allowed
Darshan @ Dasharath Sobhabhai Desai Through His Cousin Brother Sanjay Sobhabhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0127
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 507, 506(2)
High Courts30 Aug 2022Allowed
Prem S/O Kishorbhai Gayakwad Vs Commissioner Of Police Of The City Of Surat
Gujarat High Court · (2022) 08 GUJ CK 0126
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3), 411, 414
High Courts30 Aug 2022Allowed
Divyaben W/O Jagdishbhai Devjani Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Prevention Of Gambling Act, 1887 — Section 5
High Courts30 Aug 2022Allowed
Rakesh S/O Dhanuray Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0124
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts30 Aug 2022Allowed
Vivek @ Nandi Nareshsing Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 337, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts30 Aug 2022Allowed
Rutvik @ Lalabhai Ashokbhai @ Bhurabhai Patni (Bhobhivala) Thru His Mother Madhuben Ashokbhai Patni Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0122
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 326, 337, 338, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts30 Aug 2022Allowed
Hirabhai Panchabhai Chdasama Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0121
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 116B
High Courts30 Aug 2022Allowed
Aman Sukhpalsingh Darshansingh Nahar Through His Family Friend Dinesh Ranglal Kalal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0120
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 307, 323, 325Gujarat Police Act, 1951 — Section 135(1)
High Courts29 Aug 2022Allowed
Mohammad Uvesh Mohammad Iqbal Maniyar Through Maniyar Nashrin Banu Mohammad Uveshbhai Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0097
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81
High Courts29 Aug 2022Allowed
Vishal S/O Pravinbhai Jogel Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0096
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 324, 326Gujarat Police Act, 1951 — Section 135(1)