High Courts24 Aug 2022Dismissed
Sarpanch Shree Vs Gajaraben Prakashbhai Valodara
Gujarat High Court · (2022) 08 GUJ CK 0113
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(C)(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 175 of 1,831
High Courts24 Aug 2022Dismissed
Gadhavi Narendrakumar Hinglajdanji & 6 Other(S) Vs State Of Gujarat & 20 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0112
Constitution Of India, 1950 — Article 14, 226, 309Range Forest Officer, Class-II, Recruitment Rules, 2008 — Rule 5Gujarat Civil Service (Classification & Recruitment) Rules, 1967 — Rule 6, 7, 8, 9
High Courts24 Aug 2022Allowed
Bhajanlal Hariram Bisnoi Through Pratik Lalitbhai Jaiswal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0111
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 108, 116B
High Courts24 Aug 2022Allowed
Akif Akbarbhai Alias Abubhai Shekh Thru His Father Akabarbhai Jamalbhai Shekh Vs Commissioner Of Police
Gujarat High Court · (2022) 08 GUJ CK 0110
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 354AScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S)
High Courts24 Aug 2022Allowed
Ranchhod Samji Chhanga (Aahir) Through His Son Chhanga Nandlal Ranchhod Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0109
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5Indian Penal Code, 1860 — Section 188, 269
High Courts24 Aug 2022Allowed
Rutvik Hareshbhai @ Gabhaji Bhil Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0108
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts24 Aug 2022Disposed Of
Kantibhai Dhudabhai Purbiya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0107
High Courts24 Aug 2022Disposed Of
Bharatsang Madhavsang Tank Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0106
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363, 366, 376
High Courts24 Aug 2022Dismissed
Kishor Girijashankar Upadhyay Vs Union Of India
Gujarat High Court · (2022) 08 GUJ CK 0105
High Courts23 Aug 2022Allowed
Dineshkumar Vagaram Gokalaram Bishnoi (Kava) Thru His Relative Jaikishan Varingaram Bishnoi Jangu Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0088
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 108Indian Penal Code, 1860 — Section 120B, 465, 468, 471
High Courts23 Aug 2022Allowed
Dineshkumar Jaikishan Varingaram Bishnoi (Jangu) Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0087
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2), 108Indian Penal Code, 1860 — Section 120B, 465, 468, 471
High Courts23 Aug 2022Allowed
Jivabhai Kanabhai Vala Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0086
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81
High Courts22 Aug 2022Allowed
Yasminbanu W/O Hamid Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts22 Aug 2022Dismissed
State Of Gujarat Vs Pratap Prabhuram Devasi
Gujarat High Court · (2022) 08 GUJ CK 0084
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 209, 313, 378, 378(1)(3), 379
High Courts22 Aug 2022Allowed
Nahid Alias Tosif Alias Ismaili Alias Smarty S/O Riyasat Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0083
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Salimbhai Kasambhai Kochliya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0082
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B
High Courts22 Aug 2022Allowed
Kaushik @ Bobby Rasikbhai Parmar Through Leelaben Rasikbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0081
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Yakub Kamalbhai Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0080
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 427Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Rakesh S/O Dhanuray Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0079
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 387, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Aug 2022Allowed
Patel Linaben Kacharalal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0078
Constitution Of India, 1950 — Article 226