High Courts10 Aug 2022Allowed
Kuldeepbhai Ramkubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 177 of 1,831
High Courts10 Aug 2022Allowed
Chief Executive & 1 Other(S) Vs Vanjibhai Laljibhai Chaudhary
Gujarat High Court · (2022) 08 GUJ CK 0055
Industrial Disputes Act, 1947 — Section 2(j), 2(bb), 2(oo), 25(F), 25G, 25H
High Courts08 Aug 2022Dismissed
Statae Of Gujarat Vs Aher Lakhman Hardas & 8 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 353, 504Arms Act, 1959 — Section 25(1)(B)
High Courts08 Aug 2022Allowed
Pradeep Somnath Nayar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 465, 467, 468, 471
High Courts08 Aug 2022Allowed
Vivek @ Tako Mahendrabhai Barad Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts08 Aug 2022Allowed
Omprakash @ Nanku S/O Rajnath @ Rajesh Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 98(2)
High Courts08 Aug 2022Allowed
Mahammad Istiyak @ Sharukh Mahammad Ishakbhai Malek Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 471
High Courts08 Aug 2022Allowed
Ushaben Bhogilal Vora Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0049
Gujarat Registration Of Births And Deaths Rules, 2004 — Rule 11Register Of Births And Deaths Act, 1969 — Section 8, 9, 15
High Courts08 Aug 2022Dismissed
Saifuddin Usman Aglodiya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0048
High Courts08 Aug 2022Disposed Of
Grishma Patni Throug Kankuben Dilipbhai Patni Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0047
Indian Penal Code, 1860 — Section 363
High Courts08 Aug 2022Allowed
Mahendra @ Monu S/O Rambaran @ Ramvaran Rathod Through Priti Mahendra Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0046
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 394, 395, 397Gujarat Police Act, 1951 — Section 135
High Courts08 Aug 2022Allowed
Nadeem S/O Nasir Shah Through Nasirsha Usmanshah Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0045
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(a)3
High Courts05 Aug 2022Allowed
Mehulbhai Hiteshbhai Trada Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0043
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)
High Courts05 Aug 2022Dismissed
Niteshsing Amlasing Ramprashadsing Rajput Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 216, 439Indian Penal Code, 1860 — Section 34, 120B, 224, 225, 332, 353, 365, 397Arms Act, 1959 — Section 25(1)(aa)
High Courts05 Aug 2022Allowed
Nileshbhai Natubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Central Goods And Services Tax Act, 2017 — Section 61, 69, 69(1), 70, 73, 74, 122, 132, 132(b), 132(1)(c), 132(1)(i), 132(2), 132(6), 138Gujarat Goods And Services Tax Act, 2017 — Section 69
High Courts05 Aug 2022Allowed
Rameshbhai Bhaoorao Ghayal Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 116(B)
High Courts05 Aug 2022Allowed
Aspak Hasanbhai Sandhi Through His Mother Ayesha Hasanbhai Sandhi Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0039
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81
High Courts05 Aug 2022Allowed
Naranbhai Ramjibhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0038
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
High Courts05 Aug 2022Dismissed
Shambhavi Kumari Vs Sabarmati University & 3 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0037
Constitution Of India, 1950 — Article 12, 14, 31, 226University Grants Commission Act, 1956 — Section 3, 3(7)
High Courts05 Aug 2022Dismissed
C P OZA DECD.THRO.HIS HEIRS & LR'S Vs Vijaynagar Education Society Thro Secretary K A Shah & 2 Other(S)
Gujarat High Court · (2022) 08 GUJ CK 0036
Constitution Of India, 1950 — Article 226, 227Gujarat Secondary Education Act, 1972 — Section 36(1)(b)