COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 178 of 1,831

High Courts04 Aug 2022Dismissed

Jasodaben Maganbhai Rathva Vs Jigneshkumar Jayantibhai Modi & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 372, 378, 417Indian Penal Code, 1860 — Section 341, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

Read judgment

High Courts04 Aug 2022Allowed

Durgaben Harishbhai Makvana Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

Read judgment

High Courts04 Aug 2022Allowed

Amarsinghbhai Ranchhodbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 504Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts04 Aug 2022Allowed

Patel Mukeshbhai Atamaram Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 203, 210, 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 468, 471

Read judgment

High Courts04 Aug 2022Allowed

L J Knowledge Foundation Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2022) 08 GUJ CK 0031

Constitution Of India, 1950 — Article 14, 226

Read judgment

High Courts04 Aug 2022Allowed

Altafkhan @ Bhanj Salimkhan Pathan Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0030

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 471

Read judgment

High Courts04 Aug 2022Allowed

Rokesh @ Lokesh Chandrakant Gumane Through Dariyaben Rokesh Gumane Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B

Read judgment

High Courts04 Aug 2022Dismissed

Dandi Chemfood Private Limited Vs Union Of India & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0028

Constitution Of India, 1950 — Article 14, 226Maharastra Agriculture Lands (Ceiling On Holdings) Act, 1961 — Section 26

Read judgment

High Courts03 Aug 2022Allowed

Dipak Bhimrav Mali Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0027

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts03 Aug 2022Allowed

Mukeshsing @ Pramodsing S/O Saliksing @ Salesing Rajput Through Vasant Hari Patil Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0026

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99

Read judgment

High Courts03 Aug 2022Allowed

Sujatkha Ibharamkha Alias Ibrahimkha Belim Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0025

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 83, 98(2)

Read judgment

High Courts03 Aug 2022Allowed

Veersangji Manaji Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0024

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116B

Read judgment

High Courts03 Aug 2022Allowed

Ashokbhai Bhagubhai Vank Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 98(2), 116B

Read judgment

High Courts03 Aug 2022Allowed

Pankajbhai Dhansukhbhai Rana Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0022

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)

Read judgment

High Courts03 Aug 2022Allowed

Amol @ Dagiya S/O Bhausaheb Patil Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0021

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 394, 395Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts03 Aug 2022Allowed

Lalu S/O Ramdas Valmik Through His Uncle Rajaram Ramcharan Jagneriya Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0020

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 394, 395Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts03 Aug 2022Allowed

Deepak Ramabhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0019

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3)

Read judgment

High Courts02 Aug 2022Allowed

Javanji Chelaji Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 324, 452, 504Gujarat Police Act, 1951 — Section 135

Read judgment

High Courts02 Aug 2022Allowed

Vaghela Chiragsinh Lalsinh Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 116B

Read judgment

High Courts02 Aug 2022Allowed

Jayeshgiri Pravingiri Goswami Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 201, 406, 408, 409, 420, 465, 467, 471

Read judgment