COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 180 of 1,831

High Courts29 Jul 2022Allowed

Bismillah @ Sahil Rajubhai Mahida (Garasiya) Through Mahida Maherajbanu W/O Mahida Bismillah Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0122

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts29 Jul 2022Allowed

Mehul @ Doctor Pankajbhai Viktarbhai Christian Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0121

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 379A(3)Gujarat Police Act, 1951 — Section 135(1)

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High Courts29 Jul 2022Allowed

Vinod Ajitsinh Chudasama Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0120

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 65AA, 81, 98(2)

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High Courts29 Jul 2022Allowed

Sajidbhai Sirajbhai Arab Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83

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High Courts29 Jul 2022Allowed

Gujarat Rajya Pachhat Varqa Chhatralaya Karmachari Maha Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0118

Constitution Of India, 1950 — Article 14, 16, 19, 21, 39(d), 226Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(m), 51

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High Courts28 Jul 2022Allowed

Mahendrabhai Amthabhai Desai Thro Pareshbhai Mahendrabhai Desai Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0117

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 408, 409, 420, 465, 468, 471

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High Courts28 Jul 2022Allowed

Ramabhai Hitabhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0116

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 409Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6

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High Courts28 Jul 2022Allowed

Jaymin Suryakantbhai Panchal Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 409Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6

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High Courts28 Jul 2022Allowed

Mukeshbhai Dhudabhai Dabhi (Koli) Vs District Magistrate, Morbi

Gujarat High Court · (2022) 07 GUJ CK 0114

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts28 Jul 2022Allowed

Vikas S/O Rajbali Kanujiya Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0113

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379(A)(3)

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High Courts28 Jul 2022Allowed

Suraj S/O Dharmraj Varma Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0112

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98

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High Courts27 Jul 2022Allowed

Anas S/O Sagirbhai Safibhai Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0111

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 114Gujarat Police Act, 1951 — Section 135(1)

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High Courts27 Jul 2022Allowed

Gadadukumar @ Guddu S/O Saheb Shah Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0110

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 354(a)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 7, 8, 18

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High Courts27 Jul 2022Allowed

Ajaysing Darshansing Dudhani (Sikligar) Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0109

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 114, 380, 454, 457

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High Courts27 Jul 2022Allowed

Jitendrakumar @ Pintu Ramkumar Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0108

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116B

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High Courts27 Jul 2022Allowed

Veniram Sukhlal Dangi (Patel) Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0107

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2) 108

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High Courts27 Jul 2022Allowed

Pushkar Ganeshlal Dangi (Patel) Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0106

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2) 108

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High Courts26 Jul 2022Allowed

Mukeshbhai Jitubhai Patel (As Per Fir) (Mukeshbhai Jitendrabhai Patel (As Per Lower Court)) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0105

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 328, 376, 376(2)(n), 506(1)

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High Courts26 Jul 2022Allowed

Mahera Ajaybhai Ramanbhai Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 116B

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High Courts26 Jul 2022Allowed

Prashant Akshaykumar Padhya Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 83, 116B

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