COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 182 of 1,831

High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Karimbhai Umarbhai Shaikh

Gujarat High Court · (2022) 07 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 302, 447Bombay Police Act, 1951 — Section 135

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High Courts21 Jul 2022Dismissed

State Of Gujarat Vs Lakhaji Dharmaji Thakor & 3 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 34, 114, 302, 304II, 323, 326Bombay Police Act, 1951 — Section 135

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High Courts21 Jul 2022Allowed

Samirkhan Abdul Rashidkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 29

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High Courts21 Jul 2022Allowed

Vaghela Ranubha Hanubha Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 438Bombay Prohibition Act, 1949 — Section 65(a)(e), 116B

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High Courts21 Jul 2022Allowed

Yuvrajsinh Himmatsinh Zala Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 128, 129, 212, 225(A), 302

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High Courts21 Jul 2022Allowed

Thakor Amratji Jagmalji Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0077

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 397, 404Negotiable Instruments Act, 1881 — Section 138

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High Courts20 Jul 2022Allowed

Sachin Balkrushnabhai Munjpara Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 465, 467, 471

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High Courts20 Jul 2022Allowed

Gautam Devchand Valani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 465, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138

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High Courts20 Jul 2022Allowed

Suraj Ramnath Vishwakarma Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 468, 469, 471Information Technology Act, 2000 — Section 66(c), 66(d)

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High Courts20 Jul 2022Allowed

Rameshkumar Nyalaram Dhiravat Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 81, 98(2)

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High Courts20 Jul 2022Allowed

Prabhatji Chamanji Sabosana (Thakor) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B

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High Courts20 Jul 2022Disposed Of

Hirenbhai Karshanbhai Kamaliya Vs Managing Director

Gujarat High Court · (2022) 07 GUJ CK 0071

Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 2(s), 2(iv)

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High Courts20 Jul 2022Dismissed

Neeta Devchandbhai Khokhar Vs State Of Gujarat & 3 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0070

Constitution Of India, 1950 — Article 226Right Of Persons With Disabilities Act, 2016 — Section 56, 57, 58, 59

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High Courts19 Jul 2022Allowed

STATE OF GUJARAT Vs Laxmanbhai @ Lakhabhai Pratapbhai Thakor & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 209, 235(2), 313, 353, 353(7), 378(1)(3), 401Indian Penal Code, 1860 — Section 107, 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

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High Courts19 Jul 2022Allowed

Bhopabhai Karshanbhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 324, 325, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts19 Jul 2022Allowed

Jayswal Bipinbhai Dilipbhai Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 70, 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 279

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High Courts19 Jul 2022Allowed

Narubhai Kandlabhai Rathva Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17

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High Courts19 Jul 2022Allowed

Ashokbhai Ganpatbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0065

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 406, 420

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High Courts19 Jul 2022Allowed

Rohit Shashibhai Vaghari (Devipujak) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0064

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

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High Courts19 Jul 2022Dismissed

Gilbert Chhotalal Macwan Vs Gujarat State Pharmacy Council & 1 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0063

Constitution Of India, 1950 — Article 226Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 6(4), 6(5), 6(6), 6(7), 6(8), 9, 9(1), 10Gujarat Civil Services (Conduct) Rules, 1971 — Rule 3B

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