High Courts26 Jul 2022Allowed
Sandipkumar Bachubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 181 of 1,831
High Courts26 Jul 2022Allowed
Saddamhussain Bachubhai Makrani Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116B
High Courts26 Jul 2022Allowed
Kalavatiben Girishbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498A, 504
High Courts26 Jul 2022Dismissed
Harpalsinh Haradevsinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0099
Constitution Of India, 1950 — Article 226
High Courts26 Jul 2022
Champaben M Pinara Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0098
Gujarat Local Fund Audit Act, 1963 — Section 9
High Courts25 Jul 2022Allowed
Ranabhai Nagabhai Barad Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 409, 420, 506
High Courts25 Jul 2022Allowed
Ashish Dilipbhai Joshi Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0096
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts25 Jul 2022Allowed
Dhirendrasinh Bhagubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 376(2)(n), 506(2)
High Courts25 Jul 2022Allowed
Chimanbhai Kuberbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 307, 323, 325, 504, 506(2)
High Courts25 Jul 2022Allowed
Manish @ Lalo S/O Vasantbhai Patel Through Ramilaben Vasantbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0093
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 81, 98(2)
High Courts25 Jul 2022Allowed
Chauhan Indrasinh Ranjitsinh Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0092
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65EA, 81, 98(2), 166B
High Courts25 Jul 2022Allowed
Keshav Ramvilas Chaudhari Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0091
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 323, 379A, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts22 Jul 2022Dismissed
State Of Gujarat Vs Bhopa Alias Bhupatbhai Kalyanbhai Harniya
Gujarat High Court · (2022) 07 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(a), 20(b)
High Courts22 Jul 2022
P.B. Shah Vs Gujarat Water Supply & Sewerage Board & 1 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0089
Constitution Of India, 1950 — Article 16, 126, 226Gujarat Water Supply And Sewerage Board Service Of Engineers (Class-I) Recruitment Rules, 1988 — Rule 2, 2(a), 3(b)
High Courts22 Jul 2022Allowed
Bhavy Ravibhai Nakrani (Minor) Through Ravibhai Bharatbhai Nakrani Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0088
Registration Of Birth And Death Rules, 2004 — Rule 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Act, 1908 — Section 15
High Courts22 Jul 2022Dismissed
Ketankumar Shanabhai Kotwal & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0087
Constitution Of India, 1950 — Article 309Superior Panchayat Service Recruitment Rules, 2014 — Rule 3, 3(b), 3(b)(i), 4, 10A, 10(a)(ii), 15, 16, 19University Grants Commission Act, 1956 — Section 3
High Courts22 Jul 2022Allowed
Jetuben Vajabhai Kamejalia Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0086
Constitution Of India, 1950 — Article 14, 226Bombay Civil Services Rules, 1959 — Rule 230, 248Industrial Disputes Act, 1947 — Section 25B
High Courts22 Jul 2022Dismissed
Paljibhai Dayabhai Chavda Vs Jamnagar Municipal Corporation & 1 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0085
Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts21 Jul 2022Dismissed
State Of Gujarat Vs Chana Meru Odedara & 4 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 452, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(x)
High Courts21 Jul 2022Dismissed
State Of Gujarat Vs Thakor Lalji Gambharji & 3 Other(S)
Gujarat High Court · (2022) 07 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 209, 378, 397, 401Indian Penal Code, 1860 — Section 114, 302, 324, 325, 326, 504Bombay Police Act, 1951 — Section 135A