COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 183 of 1,831

High Courts19 Jul 2022Allowed

Chandrakant Gokalbhai Patel Vs New India Assurance Co. Ltd

Gujarat High Court · (2022) 07 GUJ CK 0062

Constitution Of India, 1950 — Article 226Conduct Discipline And Appeal Rules, 1980 — Rule 29New India Assurance Company Limited (Conduct, Discipline And Appeal) Rules, 2014 — Rule 3(1)(i)(ii)(iii)(iv), 4(1)(5)(6)

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High Courts18 Jul 2022Allowed

Kalubhai Kaherbhai Kanotara Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 70, 438Indian Penal Code, 1860 — Section 120(B), 147, 148, 149, 307, 323, 324, 326, 427, 504Arms Act, 1959 — Section 25(1B)

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High Courts18 Jul 2022Allowed

Naishadh Bhupendra Shah Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471

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High Courts18 Jul 2022Allowed

Vipulkumar S/O Dilipbhai Hire Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ga), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 506(2)Prevention Of Money Laundering Act, 2002 — Section 40, 42(d)

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High Courts18 Jul 2022Dismissed

Patel Chandrikaben Gokaldas Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0058

Constitution Of India, 1950 — Article 14, 226, 229

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High Courts18 Jul 2022Allowed

Amit Raghunathbhai Desai (Rabari) Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 114, 294(B), 506(1)Gujarat Money Lenders Act, 2011 — Section 33(1), 33(3)

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High Courts18 Jul 2022Dismissed

Kalpesh Chandubhai Barot Vs State Of Gujarat, Port And Transport Department

Gujarat High Court · (2022) 07 GUJ CK 0056

Constitution Of India, 1950 — Article 226Gujarat State Road Transport Corporation Employees Service Regulations, — Regulation 80, 82Gujarat State Road Transport Corporation Act, 1950 — Section 14, 36, 37, 45

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High Courts15 Jul 2022Allowed

Mevabhai Ganeshbhai Rabari Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 323, 376(m), 506

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High Courts15 Jul 2022Allowed

Calico Industrial Equipment Pvt. Ltd. Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0054

Constitution Of India, 1950 — Article 226, 227Urban Land (Ceiling And Regulation) Act, 1976 — Section 3, 4, 6, 8, 9, 10, 10(1), 10(3), 10(4), 10(5), 10(6), 11, 20, 20(1)Repealing And Amending Act, 2019 — Section 3

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High Courts15 Jul 2022Allowed

Kanusinh @ Gajendrasinh @ Gajiyo Popatsinh Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0053

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 98(2), 116B

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High Courts15 Jul 2022Allowed

Jahid @ Javlo @ Shahrukh Abdulbhai Aadmani Sumra Vs Director General Of Police

Gujarat High Court · (2022) 07 GUJ CK 0052

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29

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High Courts15 Jul 2022Allowed

Rajtilaksinh Ranjitsinh Zala Vs District Magistrate

Gujarat High Court · (2022) 07 GUJ CK 0051

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65B, 6C, 65E, 81, 83, 98(2)

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High Courts15 Jul 2022Allowed

Yusufbhai Munnabhai Ghanchi Through Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Prohibition Act, 1949 — Section 114, 294(b), 323, 326, 427Gujarat Police Act, 1951 — Section 135(1)

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High Courts15 Jul 2022Partly Allowed

Preeti Omprakash Singh Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0049

Constitution Of India, 1950 — Article 21, 226

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High Courts14 Jul 2022Dismissed

State Of Gujarat Vs Koli Damjibhai Mavjibhai Rathod & 8 Other(S)

Gujarat High Court · (2022) 07 GUJ CK 0048

Code Of Criminal Procedure, 1973 — Section 378, 378(1)(3), 417Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 325, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)

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High Courts14 Jul 2022Dismissed

Daluram Binjaram Jani Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 227

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High Courts14 Jul 2022Allowed

Vipulbhai Botterbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 98(2)

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High Courts14 Jul 2022Allowed

Ishaqbhai Munnabhai Ghanchi Through His Brother Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 114, 294B, 323, 326, 427

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High Courts14 Jul 2022Allowed

Yunusbhai Munnabhai Ghanchi Through Mohammedislam Munnabhai Ghanchi Vs Commissioner Of Police

Gujarat High Court · (2022) 07 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Gujarat Police Act, 1951 — Section 135(1)Indian Penal Code, 1860 — Section 114, 294B, 323, 326, 427

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High Courts14 Jul 2022Allowed

Kiransinh Balwantsinh Raj Vs State Of Gujarat

Gujarat High Court · (2022) 07 GUJ CK 0043

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2)Indian Penal Code, 1860 — Section 465, 467, 468, 471

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