High Courts02 Aug 2022Partly Allowed
Heirs Of Deceased Ranchhodbhai Khimjibhai Dobaria, Hemiben & 2 Vs Arvind Ghelashankar Upadhyay & 1 Others
Gujarat High Court · (2022) 08 GUJ CK 0015
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 179 of 1,831
High Courts02 Aug 2022Allowed
Sandip @ Kaaliyo S/O Dadusing Saroj Through His Cousin Brother Shravan Radhakishan Naidu Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0014
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 380
High Courts02 Aug 2022Allowed
Omprakash @ Chotu S/O Sanjay Prasad Gupta Through Vikaskumar Sanjayprasad Gupta Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0013
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A), 81, 98(2)
High Courts02 Aug 2022Allowed
Mangilal Tejaram Peladara Bishnoi Through Rajubhai Shivabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0012
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116(b)
High Courts02 Aug 2022Allowed
Ushaben Dayashankar Shukla Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0011
Constitution Of India, 1950 — Article 14, 16, 21, 47, 226Bombay Primary Education Rules, 1949 — Rule 106(4)(v)
High Courts01 Aug 2022Allowed
Zunedbhai Shirajbhai Modan Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 278, 285Explosives Act, 1884 — Section 9(B)(1)(b)
High Courts01 Aug 2022Disposed Of
Patel Maheshkumar Narayanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0009
Constitution Of India, 1950 — Article 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 19, 25
High Courts01 Aug 2022Allowed
Manik Santosh Arun Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0008
Constitution Of India, 1950 — Article 226
High Courts01 Aug 2022Allowed
Jogindarsinh Jagdishsinh Kushwah Through Rameshkumar Ghanshyam Maurya Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0007
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 292, 420, 507Information Technology Act, 2000 — Section 67, 67A
High Courts01 Aug 2022Allowed
Subhanali Kutbuddin Ansari Through Rehman Abdul Mutalib Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0006
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 411
High Courts01 Aug 2022Allowed
Hanif Sahebakha Jalvani Through Sahil Sahebkha Jalvani Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0005
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E
High Courts01 Aug 2022Allowed
Jerambhai Premjibhai Chauhan (Koli) Through Bhagwanjibhai Premjibhai Chauhan (Koli) Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0004
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 22, 29
High Courts01 Aug 2022Allowed
Jishan @ Rafik Abado Mukhtarbhai Bloch Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0003
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 323, 325, 504Arms Act, 1959 — Section 25(1)(A), 27(2)
High Courts01 Aug 2022Allowed
Salimbhai Siddikbhai Sama (Sipahi Muslim) Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0002
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(f), 3(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(II)(b)
High Courts01 Aug 2022Allowed
Shaktisinh Jaydipsinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 08 GUJ CK 0001
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Arms Act, 1959 — Section 25(1B)(A)Gujarat Police Act, 1951 — Section 135
High Courts29 Jul 2022Allowed
Himanshu @ Rajendra S/O. Udaybhan Pandey Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 420, 465, 468, 471
High Courts29 Jul 2022Allowed
Rais Ahmed @ Raishmamu Gulamnabi Mamu (Vora) Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(ii), 3(2), 3(4)
High Courts29 Jul 2022Allowed
Manoj @ Bodo S/O Satishbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts29 Jul 2022Allowed
Rajan Savdasbhai Kargathia-Koli Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0124
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2)
High Courts29 Jul 2022Allowed
Ajaybhai S/O Ganeshbhai Sitaram Marathi (Koshti) Vs State Of Gujarat
Gujarat High Court · (2022) 07 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379, 379(A)(3), 411