COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 174 of 1,831

High Courts29 Aug 2022Allowed

Gautam @ Mangal S/O Shyamraobedse Through His Brother Bharat S/O Shyamrao Bedse Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0095

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 324, 326Arms Act, 1959 — Section 25(1B0a), 29

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High Courts29 Aug 2022Allowed

Asharaf Gulambhai Darsot Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0094

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66D

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High Courts29 Aug 2022Allowed

Balmatsing @ Bachchusing S/O Darshansing Chikligar (Tank) Through Jalkor Balmatsingh Chikligar Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0093

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457, 379

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High Courts29 Aug 2022Allowed

Jwalasing @ Jollasing S/O Avtarsing @ Tiklising Andhreli Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0092

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts29 Aug 2022Dismissed

Anwarhussain Gulam Rasul Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0091

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 21 Rule 30, Order 21 Rule 43

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High Courts29 Aug 2022Allowed

Aakash @ Nayan Kamleshbhai Jashubhai Desai (Nadiya) Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0090

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 454, 457

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High Courts29 Aug 2022Allowed

Raj @ Hikmat S/O Khadka Khatri Through His Friend Krishna Rameshbahadur Pariyar Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0089

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 457

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High Courts26 Aug 2022Dismissed

Shrilal Meghrajmal Mulchandani Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139

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High Courts26 Aug 2022Dismissed

State Of Gujarat Vs Thakore Chamanji Motiji & 3 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 209, 378Indian Penal Code, 1860 — Section 34, 302, 324, 326

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High Courts26 Aug 2022

Sunil Nanjibhai Mavadia Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 120(B), 294(b), 406, 420, 467, 506(2)

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High Courts26 Aug 2022Dismissed

State Of Gujarat Vs Rajkumar @ Ravi Harishbhai Patadiya, & 6 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 354(A)(1)(I), 354(B), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 9(L), 10, 13(C), 14, 17

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High Courts26 Aug 2022Dismissed

Dhansukhlal Rambhai Patel & 1 Other(S) Vs Dhansukhlal Nagindas Kapadia

Gujarat High Court · (2022) 08 GUJ CK 0100

Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 20

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High Courts26 Aug 2022Dismissed

Ashok Hiralal Parikh Vs Senior Divn Manager & 1 Other(S)

Gujarat High Court · (2022) 08 GUJ CK 0099

Constitution Of India, 1950 — Article 14, 226

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High Courts26 Aug 2022Dismissed

Patel Kodarbhai Kalabhai Vs Joint Charity Commissioner

Gujarat High Court · (2022) 08 GUJ CK 0098

Constitution Of India, 1950 — Article 226Gujarat Public Trusts Act, 2011 — Section 12A, 22, 41ABombay Public Trusts Act, 1950 — Section 22

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High Courts25 Aug 2022Allowed

Manojkumar Dungarshibhai Shah Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 08 GUJ CK 0119

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts25 Aug 2022Allowed

Deepak @ Deepu Mukeshbhai Dhobi Vs Commissioner Of Police

Gujarat High Court · (2022) 08 GUJ CK 0118

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11(4), 12

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High Courts25 Aug 2022Allowed

Jayrajsinh @ Jayesh @ Pintu Vikramsinh Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 08 GUJ CK 0117

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a)

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High Courts25 Aug 2022Allowed