High Courts13 Sept 2022Allowed
Mundra Port And Special Economic Zone Ltd Vs Yogeshbhai Zala
Gujarat High Court · (2022) 09 GUJ CK 0070
Industrial Disputes Act, 1947 — Section 2(cc), 2(s), 10(1)(d), 25F, 25FFF, 25FFF(1), 25F(2), 25(G)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 170 of 1,831
High Courts12 Sept 2022Allowed
Rajeshbhai Vechatbhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 325, 504, 506(2)
High Courts12 Sept 2022Allowed
Rahul @ Chini Jayeshbhai Maru Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0068
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 116B
High Courts12 Sept 2022Allowed
Karshanbhai Pravinbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0067
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 98(2), 116B
High Courts12 Sept 2022Allowed
Shaktisinh S/O Bhupendrasinh Zala Through Sarvaiya Urmila Bhojubha Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0066
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)
High Courts12 Sept 2022Allowed
Chetanbhai Ramanlal Panchal Thro Wife Pinaben Chetanbhai Panchal Vs Commissioner Of Police
Gujarat High Court · (2022) 09 GUJ CK 0065
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 406, 409, 420
High Courts12 Sept 2022Allowed
Manavadar Nagarpalika Through Chief Officer Vs Chandrikaben Devshibhai Baraiya
Gujarat High Court · (2022) 09 GUJ CK 0064
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts12 Sept 2022Allowed
Mohan @ Montu Satyendrasing Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0063
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 66B, 81, 116B
High Courts12 Sept 2022Allowed
Rahul @ Lalo Lakhmanbhai Baraiya Vs Collector And District Magistrate Bhavnagar District
Gujarat High Court · (2022) 09 GUJ CK 0062
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(A)(E), 81, 116B
High Courts12 Sept 2022Allowed
Jenish @ Bhuro @ Jayantibhai Rupapara Through His Father Jayantibhai Nanjibhai Rupapara Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0061
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts12 Sept 2022Partly Allowed
Jagrutiben W/O Mehulbhai Ranaji Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0060
Constitution Of India, 1950 — Article 21, 226
High Courts09 Sept 2022Allowed
Hiteshbhai Nanjibhai Rajabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457
High Courts09 Sept 2022Allowed
Kartik @ Jonti Vikrambhai Shambhubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 326, 427, 452Gujarat Police Act, 1951 — Section 135(1)
High Courts09 Sept 2022Allowed
Sumitkumar Dharamvir Chamar Through Sikandar Dharamvir Chamar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(AE), 81, 83, 98(2), 116B
High Courts09 Sept 2022Allowed
Ravindrabhai Laxmanbhai Kodekar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5
High Courts08 Sept 2022Partly Allowed
Gopal @ Goka Dharmabhai (Koli) Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135
High Courts08 Sept 2022Allowed
Patel Alpeshkumar Kantilal Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 119, 120B, 201, 406, 408, 409, 447Information Technology Act, 2000 — Section 72
High Courts08 Sept 2022
Bharat Gordhandas Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Gujarat Goods And Services Tax Act, 2017 — Section 132(1)(A), 132(1)(B), 132(1)(C)Indian Penal Code, 1860 — Section 21, 120B
High Courts08 Sept 2022Dismissed
Nutan Suresh Dhandhukiya Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0051
Constitution Of India, 1950 — Article 226Gujarat Professional Post-Graduate Medical Educational Courses (Regulation Of Admission) Rules, 2017 — Rule 4, 4(3), 4 (iv), 4 (v)
High Courts08 Sept 2022Allowed
Kalpanaben Gulabrai Bhatt Vs Commissioner
Gujarat High Court · (2022) 09 GUJ CK 0050
Constitution Of India, 1950 — Article 226