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Gujarat High Court judgments, 2022

1,504 judgments · page 49 of 76

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High Courts02 Jun 2022Allowed

Babubhai @ Rajubhai Bijalbhai @ Ghughabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 323, 337Gujarat Police Act, 1951 — Section 135
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High Courts02 Jun 2022Partly Allowed

Irfan Abdul Majid Ghanchi Kalandar @ Irfan Bhobho Thro Kulsumbibi Abdul Majid Kalandar Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0006

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High Courts01 Jun 2022Allowed

Sadab @ Seju Mohmedsalim Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 326Gujarat Police Act, 1951 — Section 135(1)
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High Courts01 Jun 2022

Gafurbhai Harchandbhai Bhangi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0004

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 86, 98(2), 116(b)
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High Courts01 Jun 2022Allowed

Iqbal Ibrahim Khira Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
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High Courts01 Jun 2022Disposed Of

Jagdishbhai S/O Himmatbhai Chauhan Vs Competent Authority And 2nd Additional Special Land Acquisition Officer

Gujarat High Court · (2022) 06 GUJ CK 0002

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High Courts01 Jun 2022Partly Allowed

Mamad Alimamad Sama Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0001

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High Courts31 May 2022Allowed

Aeman Parshingh Hathila Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116B
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High Courts31 May 2022Allowed

Banesang @ Bhagat Jorsang Gelda Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0130

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116(b)
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High Courts31 May 2022Allowed

Pratik Rakeshbhai Pal Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0129

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
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High Courts31 May 2022Allowed

Parmeshbhai Devjibhai Gajjar Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0128

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2)
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High Courts31 May 2022Allowed

Jayesh @ Bhalo Devisingbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81
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High Courts31 May 2022Allowed

Rikeshbhai Ramlabhai @ Ramlabhai Ravat Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0126

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(b)
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High Courts31 May 2022Allowed

Prakash Narsing Dewasi (Rabari) Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 468, 469, 471
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High Courts31 May 2022Allowed

Surendrasinh Raghuvirsinh Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 108, 116(B)Indian Penal Code, 1860 — Section 465, 471, 485
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High Courts31 May 2022Allowed

Bhautik @ Bits Chandrakantbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0123

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116(B)
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High Courts30 May 2022Partly Allowed

Siraj S/O Mahammad Abdul Raheman Maida @ Baba Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 05 GUJ CK 0122

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High Courts30 May 2022Partly Allowed

Sudhir Kamleshkumar Kori Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0121

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High Courts27 May 2022Allowed

Shailesh@Ketan Amaratji Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0120

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307Gujarat Police Act, 1951 — Section 135(1)
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High Courts27 May 2022 Dismissed

Binay Rameshchandra Rusat Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0119

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379, 407, 420
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