High Courts24 May 2022Allowed
Arjun Shri Hariom Pande Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0098
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 116B
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 51 of 76
High Courts24 May 2022Allowed
Ajay Omprakash Chaturvedi Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 116B
High Courts24 May 2022Disposed Of
Narharibhai Chaturbhai Patel And Others Vs Ashish Mukundlal Shah And Others
Gujarat High Court · (2022) 05 GUJ CK 0096
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1(1), Order 23 Rule 1(A)
High Courts23 May 2022Disposed Of
Dipakbhai Jivanbhai Sarla Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(F)
High Courts23 May 2022Disposed Of
Shailendrakumar Mahobatsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2)
High Courts23 May 2022Disposed Of
Miteshkumar Jitendrakumar Gohil Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 408, 465, 467, 468, 471
High Courts23 May 2022Disposed Of
Umang Yashwantbhai Gajjar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 498(A)Dowry Prohibition Act, 1961 — Section 3, 7
High Courts23 May 2022Disposed Of
Bhavnaben Bhaveshbhai Rami Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 332, 427, 504, 506(2)
High Courts23 May 2022Allowed
Pradip Jayantibhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 294(b), 323, 324, 325, 326, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts23 May 2022Disposed Of
Vivekbhai Lakshmanbhai Gosai Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0089
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 14Indian Penal Code, 1860 — Section 294(B), 323
High Courts23 May 2022Disposed Of
Jashminben W/O Imranbhai Ganchi Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0088
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14AIndian Penal Code, 1860 — Section 323, 504, 506(2), 507
High Courts20 May 2022Allowed
Ravjibhai @ Chanabhai Kanjibhai Kangad Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 506(2)
High Courts20 May 2022Allowed
Vikram Harjibhai Gohil Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0086
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 454, 457
High Courts20 May 2022Allowed
Jagdishbhai Govabhai Gol Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 272, 379, 381, 408, 467, 471
High Courts20 May 2022Allowed
Pragenshbhai Rameshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0084
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts20 May 2022Allowed
Ilyasbhai Mohamadbhai Hunani Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 336, 418, 420, 425, 427
High Courts20 May 2022 Dismissed
New India Assurance Co Ltd Vs Urmilaben Jamnabhai Gamit & 4 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0082
Motor Vehicles Act, 1988 — Section 173, 177, 184Indian Penal Code, 1860 — Section 168, 147, 149, 149(1), 149(2), 279, 304A, 337
High Courts20 May 2022 Dismissed
Oriental Insurance Company Limited Vs Raman Purshothaman Nair & 7 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0081
Motor Vehicles Act, 1988 — Section 140, 158(6), 165(1), 166, 173
High Courts19 May 2022Allowed
Manulaben Dilipbhai Damore Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 332, 353, 395, 427Gujarat Police Act, 1951 — Section 135(1)
High Courts19 May 2022 Dismissed
Kamlakar Rameshbhai Parate Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420