COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 52 of 76

High Courts19 May 2022Allowed

Kamleshbhai Ganpatbhai Parmar (Anu. Jati) Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(a), 11(1)(1) (d), 11(1)(e), 11(1)(h), 11(1)(k)Gujarat Animal Preservation Act, 1954 — Section 5, 6, 8(4)

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High Courts19 May 2022Disposed Of

Savjibhai Jivrajbhai Kathiriya Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 403, 406, 420

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High Courts19 May 2022Disposed Of

Morasiya Kalubhai Rambhai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 376(2)(F)(N), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17

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High Courts18 May 2022Disposed Of

Maitrakkumar Jayeshbhai Pancholi Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498A

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High Courts18 May 2022Allowed

Imranbhai Ikbalbhai Gangusiya Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 336, 418, 420, 425, 427

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High Courts18 May 2022Allowed

Parghi Pravinchandra Fatehsinh Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0078

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 471

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High Courts18 May 2022Allowed

Dave Mahendrakumar Narsihbhai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0077

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 465, 467, 471

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High Courts18 May 2022Allowed

Mavjibhai Parsotambhai Dhaduk Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 465, 467, 471

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High Courts18 May 2022Disposed Of

Sunilkumar Chellappan Panicker Vs Union Of India

Gujarat High Court · (2022) 05 GUJ CK 0070

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High Courts17 May 2022Allowed

Ramilaben Gautambhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 326, 504, 506(2)

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High Courts17 May 2022Allowed

Narsinhbhai Naranbhai Koradiya Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0064

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(b), 420

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High Courts17 May 2022Disposed Of

Kamleshbhai Jayantibhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98 (2), 116(B)

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High Courts17 May 2022Allowed

Patel Narvatbhai @ Nareshbhai Rajubhai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306

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High Courts17 May 2022Allowed

Dharmikbhai Janakbhai Joshi Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 8, 65(a), 65(e), 98(2), 116C

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High Courts17 May 2022 Dismissed

Saumil Rakeshbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0060

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 324, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts17 May 2022Allowed

Prakashchandra Inddumal Jain Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 465, 467, 471

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High Courts17 May 2022Allowed

Raval Nikulbhai Shankarbhai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 354(a), 354(d)(1)(1)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17

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High Courts16 May 2022Allowed