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Gujarat High Court judgments, 2022

1,504 judgments · page 54 of 76

High Courts11 May 2022Allowed

Thakore Kanuji Vishnuji Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17Indian Penal Code, 1860 — Section 114, 323, 324, 354A, 354D(1)(1), 504
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High Courts10 May 2022Allowed

Rahesh Suleman Sama Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 354(a), 354(D)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12, 17
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High Courts06 May 2022Disposed Of/Partly Allowed

Piramal Enterprises Ltd Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 05 GUJ CK 0025

Food Safety And Standard Act, 2006 — Section 1(3), 2, 3, 3(1)(j), 3(1)(k), 4, 7, 8, 10, 11, 16, 27, 38, 52, 89, 97, 97 (1)(iii), 97(1)(iv), 98Prevention Of Food Adulteration Act, 1954 — Section 2(x)(e), 7, 11(4), 16General Clauses Act, 1897 — Section 6, 6(c)
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