High Courts16 May 2022Allowed
Ashokbhai S/O Raghabhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 454, 457
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 53 of 76
High Courts16 May 2022Disposed Of/Dismissed
Jitendrabhai Arjanbhai Roy Vs Director Of Agricultural Marketing And Rural Finance
Gujarat High Court · (2022) 05 GUJ CK 0057
Constitution Of India, 1950 — Article 226, 227, 329(B)
High Courts13 May 2022Allowed
Pramodbhai Shankarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts13 May 2022Allowed
Hemaram S/O Mularam Archlaram Jat (Tarad) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts13 May 2022Allowed
Hemaram Likhmaram Chodhari (Jant) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379, 407
High Courts13 May 2022Allowed
Popatji Ramji Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 324, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts13 May 2022Allowed
Darshanaben Jagdishbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(J), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 7, 8, 11(6), 12, 17
High Courts13 May 2022 Dismissed/Disposed Of
Narendrabhai Amarabhai Khachar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0051
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6(3B), 6(3C)Hindu Succession Act, 1956 — Section 5, 6
High Courts13 May 2022 Dismissed/Disposed Of
Dadubhai Najbhai Kachar Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0050
Constitution Of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6, 6(b), 6(c), 6(3B), 6(3C)
High Courts13 May 2022 Dismissed
Naroda Enviro Projects Ltd Vs Union Of India & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0049
Constitution Of India, 1950 — Article 14
High Courts12 May 2022 Dismissed
Siddharth Hiteshbhai @ Hitendra Pathak Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 465, 467, 468, 471
High Courts12 May 2022Allowed
Vipulbhai Ramubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304, 337
High Courts12 May 2022 Dismissed
Shaileshgiri Mohangiri Meghnathi Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 70, 437(1), 439, 439(1)Indian Penal Code, 1860 — Section 406, 420, 465, 467, 471, 511Prevention Of Money Laundering Act, 2002 — Section 5, 33, 34
High Courts12 May 2022Allowed
Sanjaybhai Shankarbhai Bariya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 448, 452
High Courts12 May 2022Allowed
Ramdevbhai Rajabhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506(2)
High Courts12 May 2022Allowed
Yogesh @ Lalu Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts12 May 2022Allowed
Narsinhbhai Mohanbhai Panchasara Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 193, 196, 199, 200, 464, 465, 466, 467, 468, 471
High Courts12 May 2022Allowed
Prahladbhai Rambhai Ram Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(2)(N), 506(2)
High Courts12 May 2022Allowed
Jaishreeben Sureshbhai Gangurde Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0040
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts11 May 2022Allowed
Satyanarayan @ Sattu Bhanwarlal Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 504, 506(2)