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Gujarat High Court judgments, 2022

1,504 judgments · page 55 of 76

High Courts05 May 2022 Dismissed

Sanjaysinh Hemantsangh Chavda Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0017

Constitution Of India, 1950 — Article 226Gujarat Civil Services Classification And Recruitment (General) Rules, 1967 — Rule 4b, 4b(i), 4b(ii)University Grants Commission Act, 1956 — Section 3
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High Courts05 May 2022Allowed

Mudassir Aziz Ahmed Maniar Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0015

Constitution Of India, 1950 — Article 226Gujarat Civil Services (Pay) Rules, 2002 — Rule 9(82), 11, 13, 16, 23, 23(2), 24, 53(9), 63Gujarat Civil Services (Revision Of Pay) Rules, 1994 — Rule 2(53)
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High Courts02 May 2022Allowed

Bhil Mukeshji Ramaji Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0003

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts02 May 2022Allowed

Rahulkumar K Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0002

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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