COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 56 of 76

High Courts29 Apr 2022Allowed

Mercuria Energy Trading Pte Ltd Vs Image Mine Products Pvt. Ltd.

Gujarat High Court · (2022) 04 GUJ CK 0085

Constitution Of India, 1950 — Article 14, 226, 227Arbitration And Conciliation Act, 1996 — Section 11, 13, 15, 21, 26, 47, 86, 87Arbitration And Conciliation (Amendment) Act, 2015 — Section 26

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High Courts28 Apr 2022

State Of Gujarat Vs Ramanbhai Umedbhai Zala-Abated As Per Hon'ble Court's Order Dated 13/04/2022 & 1 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0093

Indian Penal Code, 1860 — Section 34, 120B, 302, 504Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 379

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High Courts28 Apr 2022 Dismissed

State Of Gujarat Vs Mahendrakumar @ Mendo Krushnaprasad Dave

Gujarat High Court · (2022) 04 GUJ CK 0092

Code Of Criminal Procedure, 1973 — Section 209, 313, 378(1)(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 21, 22, 42, 50

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High Courts28 Apr 2022 Dismissed

Gujarat Pollution Control Board,Thro'maheshbharti K. Goswam Vs Keshavjibhai Nathabhai Rathod & 1 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0091

Code Of Criminal Procedure, 1973 — Section 378(4)Air (Prevention And Control Of Pollution) Act, 1981 — Section 4, 21(1)(2), 27, 31(A)

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High Courts28 Apr 2022Allowed

Dhanjibhai Thakarshibhai Anaghad (Patel) Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 465, 466, 467, 468, 471, 474

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High Courts28 Apr 2022 Dismissed

Niraj Jaykumar Sharma Vs High Court Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0084

Constitution Of India, 1950 — Article 33, 33(2), 226, 233, 233(2), 233(3), 234, 309Gujarat State Judicial Services Rules, 2005 — Rule 5(2)(b), 5(2(e)

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High Courts27 Apr 2022Allowed

Nitinbhai @ Bholo Mahendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0105

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(x), 3(2)(va), 14A, 18ACode Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)

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High Courts27 Apr 2022 Dismissed

State Of Gujarat Vs Bharatbhaii Durlabhbhai Parmar & 3 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0104

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 114, 302, 323Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 379, 384

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High Courts27 Apr 2022Allowed

Bharatbhai Arajanbhai Ko. Patel Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 465, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(C), 13(2)

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High Courts27 Apr 2022Allowed

Prahladbhai Chehubhai Ko.Patel Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 465, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(C), 13(2)

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High Courts27 Apr 2022Allowed

Singhal Shankerlal Ratanlal Through Poa Mithil Vijaykumar Patel Vs Special Secretary (Appeals), Revenue Department

Gujarat High Court · (2022) 04 GUJ CK 0101

Constitution Of India, 1950 — Article 226Gujarat Land Revenue Rules, 1972 — Rule 108(6)Bombay Tenancy And Agricultural Lands Act, 1948 — Section 43, 63, 135(d)

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High Courts27 Apr 2022Allowed

Hitesh Alias Bado Chamanbhai Karena/Sgar Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0100

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts26 Apr 2022 Dismissed

New India Assurance Company Limited Vs Jayrambhai Ratilal Vasava & 2 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0099

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts26 Apr 2022Allowed

Chandubhai Chhaganbhai Mali & 1 Other(S) Vs Anuja Rampundrik Mankad & 4 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0098

Motor Vehicles Act, 1988 — Section 173

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High Courts26 Apr 2022Allowed

Anita Yogendra Poonia Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0097

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts26 Apr 2022Allowed

Darshanaben Hasmukhbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0096

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts26 Apr 2022Allowed

Arvindkumar Maheshbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0095

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts26 Apr 2022Allowed

Ganava Vinaben Gulabsinh Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0094

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts25 Apr 2022Allowed

Bhikh Singh S/O Samrat Singh Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420Gujarat Protection Of Interest Depositors (In Financial Establishment) Act, 2003 — Section 3

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High Courts25 Apr 2022Allowed

Chiman Singh S/O Khuma Ji Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420Gujarat Protection Of Interest Depositors (In Financial Establishment) Act, 2003 — Section 3

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