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Gujarat High Court judgments, 2022

1,504 judgments · page 58 of 76

High Courts18 Apr 2022Allowed

Bhavesh Kodiram Sinde Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0056

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts12 Apr 2022Disposed Of

Irfan Mamad Ami Gadhwara Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0044

Constitution Of India, 1950 — Article 226, 227, 329(B)Gujarat Agriculture Produce Markets Rules, 1965 — Rule 4, 6, 28Gujarat Agricultural Market Committee Rules, 1965 — Rule 28
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High Courts12 Apr 2022 Dismissed

Khorajiya Sharifaben Mamad Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0043

Constitution Of India, 1950 — Article 226, 227, 329(B)Gujarat Agriculture Produce Markets Rules, 1965 — Rule 4, 6, 7(2), 28Gujarat Cooperative Society Rules, 1965 — Rule 32
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High Courts12 Apr 2022 Dismissed

Mohmed Javid Abdulmutlib Pirzada Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0042

Constitution Of India, 1950 — Article 226, 227, 329(B)Gujarat Agricultural Produce Market Rules, 1965 — Rule 6, 7(1), 8, 8(1)(A), 28Gujarat Cooperative Societies Act, 1961 — Section 11(1)(i), 74(1C), 74(1C)(ii)
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High Courts11 Apr 2022Allowed

Bhavinkumar Kantilal Gajera Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0069

Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 11, 12, 12(b)(i), 12(2)(b)(ii), 12(7)
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