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Gujarat High Court judgments, 2022

1,504 judgments · page 60 of 76

High Courts05 Apr 2022Partly Allowed

Oriental Insurance Co. Ltd Vs Chief Commissioner Of Income Tax (TDS)

Gujarat High Court · (2022) 04 GUJ CK 0106

Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 2(24), 2(28A), 4(3)(ii), 12(B), 14, 28, 56, 56(1), 56(1)(viii), 56(2), 56(2)(viii), 57(iii), 45, 45(5), 145, 145A, 145A(b), 145(b), 145B, 145B(1), 194A, 194A(1), 194A(3), 194A(3)(ixa), 194A(3)(ix), 194A(ixa), 194A(3)(ixa), 200, 201(1), 201(1A)Motor Vehicles Act, 1988 — Section 171
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High Courts05 Apr 2022 Dismissed

Kanjibhai Ranchhodbhai Boliya Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0020

Indian Penal Code, 1860 — Section 395, 397, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14AGujarat Police Act, 1951 — Section 135(1)
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High Courts04 Apr 2022Allowed

Prafulbhai Chimanlal Sejpal Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 308, 379, 411, 413, 427Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 15(2), 15(4), 16(A)
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High Courts04 Apr 2022Allowed

Asrafkhan Dilavarkhan Lashari Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(1)(e), 11(1)(f), 11(1)(h)Gujarat Animal Preservation Act, 1954 — Section 6(a), 4, 3, 8(2)
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High Courts04 Apr 2022Disposed Of

Sultanbhai Jamalbhai Mansuri Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0011

Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Rules, 1979 — Rule 26Gujarat Town Planning And Urban Development Act, 1976 — Section 65
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