COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 59 of 76

High Courts11 Apr 2022Allowed

Rameshbhai Dhamabhai Jaru Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 278, 285Essential Commodities Act, 1955 — Section3, 7, 11

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High Courts11 Apr 2022Allowed

Vinodkumar Kailashprasad Asthana Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3, 4, 5, 6

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High Courts11 Apr 2022Allowed

Vikeshbhai Jayntibhai Dubhil Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts11 Apr 2022Allowed

Shankarji Hemrajji Khatasaniya Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0038

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts11 Apr 2022 Dismissed

Lupin Ltd. Throu General Manager Vs Melsingh Bhagvansinh Parmar

Gujarat High Court · (2022) 04 GUJ CK 0037

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11, 11A

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High Courts08 Apr 2022Disposed Of

Solanki Parbatsinh Alias Narvatsinh S/O Nansinh Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0036

Limitation Act, 1963 — Section 5

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High Courts08 Apr 2022 Dismissed

State Of Gujarat Vs Paramjit @ Kali Himmatsingh Chima

Gujarat High Court · (2022) 04 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 378(1)(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 22, 29, 42, 42(2), 50, 52, 55

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High Courts08 Apr 2022Disposed Of

Shantaben W/O Karshandas Jatania D/O Kanjibhai (Deceased) Vs State Of Gujarat & 4 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0034

Constitution Of India, 1950 — Article 226Gujarat Land Revenue Code 1879 — Rule 108(5)

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High Courts08 Apr 2022 Dismissed

Radhegovind Ramdas Yadav Vs CEMA Electric Lighting Products (India) Pvt. Ltd.

Gujarat High Court · (2022) 04 GUJ CK 0033

Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2(p), 2(s)Code Of Civil Procedure, 1908 — Section 115

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High Courts08 Apr 2022Allowed

Rajoo Cottex Ltd, Managing Director, Premjibhai Nathabhai Manvar (Patel) Vs Special Secretary(Appeals) Revenue Department, & 3 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0032

Saurashtra Gharkhed Tenancy Settlement And Agricultural Lands Ordinance, 1949 — Section 2(6), 4, 54, 63, 84CGujarat Land Revenue Code, 1879 — Section 108(60)

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High Courts08 Apr 2022 Allowed/Dismissed

Tusharbhai Harjibhai Ghelani Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 04 GUJ CK 0031

Gujarat Land Revenue Code, 1879 — Section 65Gujarat Tenancy And Agricultural Land Act, 1948 — Section 32G(4), 43, 63, 63(AB), 76Bombay Service Inams (Useful To Community Abolition Act, 1953 — Section 5(2), 5(3)

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High Courts07 Apr 2022 Dismissed

Rajendrabhai Vasantbhai Shah Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2022) 04 GUJ CK 0030

Constitution Of India, 1950 — Article 226, 227Bombay Public Trust Act, 1950 — Section 50A, 50(a)(3)Gujarat Public Trust Act — Section 50, 50A, 50A(1), 50A(2), 50A(3), 72

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High Courts07 Apr 2022 Dismissed

Ritaben Pareshbhai Pathak Vs Chetnaben Himmatbhai Parekh

Gujarat High Court · (2022) 04 GUJ CK 0029

Constitution Of India, 1950 — Article 226, 277Code Of Civil Procedure, 1908 — Section 115, Orde 15 Rule 5

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High Courts07 Apr 2022Allowed

Najubhai Revabhai Algotar (Bharwad) Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 323, 384, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts07 Apr 2022Allowed

Thakore Maheshbhai Dahyajibhai Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6

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High Courts06 Apr 2022Allowed

Prakashbhai Ramanbhai Oad Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0026

Gujarat Minerals (Prevention Of Illegal Mining Transportation And Storage) Rules, 2017 — Rules 3, 21, 22Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379

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High Courts06 Apr 2022Allowed