High Courts27 May 2022Allowed
Alpeshsinh Kalyansinh Jetavat (Alpeshkumar) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(e)
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 50 of 76
High Courts27 May 2022Allowed
Dhanabhai Gopalbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0117
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354, 354(A), 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts27 May 2022Allowed
Nikunj @ Montu Rajubhai Leua Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0116
Indian Penal Code, 1860 — Section 294(b), 326Gujarat Police Act, 1951 — Section 135(1)
High Courts27 May 2022Allowed
Bhanabhai Karshanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts27 May 2022Allowed
Jagdishbhai Gopalbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0114
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(2)
High Courts26 May 2022Allowed
Mahummad Asif Bilalbhai Hingora Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0113
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 336, 418, 420, 425, 427
High Courts26 May 2022 Dismissed
Balaji Javanji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B
High Courts26 May 2022Allowed
Bhavan Khima Koli Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0111
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B
High Courts26 May 2022Allowed
Parthibhai Virsangbhai Kharshan Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408
High Courts26 May 2022Partly Allowed
Gabha Valabhai Gujaria Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0109
Indian Penal Code, 1860 — Section 34, 302
High Courts26 May 2022Partly Allowed
Navghanbhai Gugabhai Nagvadiya Thro Kantibhai Gugabhai Nagvadiya (Thakor) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0108
Indian Penal Code, 1860 — Section 135, 147, 148, 149, 302, 307, 325
High Courts26 May 2022Partly Allowed
Rathod (Bharwad) Bhimabhai Danabhai Thro Rathod Bhavnaben Bhimabhai (Bharwad) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0107
Indian Penal Code, 1860 — Section 114, 302
High Courts26 May 2022Partly Allowed
Shamlabha Toryabha Manek Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0106
Indian Penal Code, 1860 — Section 302
High Courts25 May 2022Allowed
Rahul Maganbhai Panchal Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 326, 354(d), 394(b), 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts25 May 2022Allowed
Jayeshbhai Dalsingbhai Damor Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 409Information Technology Act, 2000 — Section 72, 72(a)
High Courts25 May 2022Allowed
Ukarbhai Dholabhai Koli (Rathva) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 504, 506(2)
High Courts25 May 2022Allowed
Suman Mahendrasinh Shekhawat Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(b), 201, 204, 323, 325, 395, 397, 450, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 May 2022Allowed
Solanki Manubhai Babubhai Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0101
Gujarat Police Act, 1951 — Section 135Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(s), 3(1)(za)(A), 14AIndian Penal Code, 1860 — Section 143, 147, 341, 504, 506(2)
High Courts24 May 2022Allowed
Sukhdevpuri Sahdevpuri Gouswami Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts24 May 2022Allowed
Akshaykumar Sureshbhai Thakore(Parmar) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0099
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 406, 420