COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 48 of 76

High Courts06 Jun 2022Disposed Of

Shaileshbhai Dineshbhai Parmar Vs Competent Authority, National Highway Authority Of India & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0027

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

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High Courts06 Jun 2022Allowed

Ripal Dhirubhai Makwana Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0026

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High Courts06 Jun 2022Allowed

Nathabhai Makabhai @ Moko Rabari @ Bharai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0025

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High Courts06 Jun 2022

Rameshbhai Sukariyabhai Vasava Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0024

Indian Penal Code, 1860 — Section 302

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High Courts06 Jun 2022Allowed

Jigarbhai @ Jigamama Dhirubhai Bambhaniya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0023

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High Courts03 Jun 2022Allowed

Shivendrakumar Mundra Proprietor Of M/S J.S. Textile Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0022

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High Courts03 Jun 2022Allowed

Shaktisinh Krushnakumar Vala Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471, 472

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High Courts03 Jun 2022Allowed

Ranchhodsinh Bhumsinh (Bhomji) Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 324, 323, 325, 506(2)

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High Courts03 Jun 2022Allowed

Rajubhai @ Abdul Khalak Adambhai Shiru Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 506, 120(B)

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High Courts03 Jun 2022Allowed

Hasim Sabbir Saiyed Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts03 Jun 2022Allowed

Ravindrakumar @ Ravi Natavarlal Patel Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0017

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(b)

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High Courts03 Jun 2022Allowed

Divyeshbhai Bhagvanjibhai Han Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(b)

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High Courts03 Jun 2022Allowed

Madansing Pitasing Ravat Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 93, 98(2)

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High Courts03 Jun 2022Allowed

Vijaykumar Salamsinh Bariya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406Information Technology Act, 2000 — Section 72, 72(A)

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High Courts02 Jun 2022Allowed

Rakeshbhai Jayantibhai Gavit Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts02 Jun 2022Disposed Of

Miteshbhai Ashwinbhai Patel Vs Navin Chouhan, Intelligence Officer, Director Generate General Of Gst Intelligence

Gujarat High Court · (2022) 06 GUJ CK 0012

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High Courts02 Jun 2022 Dismissed

Iqbal Hasanali Syed Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0011

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 438, 482Indian Penal Code, 1860 — Section 120B, 143, 147, 149, 323, 342, 387, 389, 406, 409, 420, 465, 467, 468, 471, 477(A), 504, 506(2)

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High Courts02 Jun 2022Allowed

Mahendrabhai @ Dango Kantubhai Dhodhiya Patel Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2)

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High Courts02 Jun 2022Allowed

Yogi @ Yogesh Lakhmanbhai @ Lakhubhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 323, 337Gujarat Police Act, 1951 — Section 135

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High Courts02 Jun 2022Allowed

Jentibhai Bijalbhai @ Ghughabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 307, 323, 337Gujarat Police Act, 1951 — Section 135

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