COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 47 of 76

High Courts08 Jun 2022Allowed

Falgun Ishwarbhai Methiwala (Prajapati) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2), 99

High Courts08 Jun 2022Allowed

Govind Hanuman Shivratan Yadav Through His Friend Yadav Radheshyam Ghiraoo Vs Commissioner Of Police

Gujarat High Court · (2022) 06 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 307, 324, 323, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts07 Jun 2022 Dismissed

Nagarji Virchandji Dhepa (Thakor) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 188, 302, 307, 324Gujarat Police Act, 1951 — Section 135

High Courts07 Jun 2022Allowed

Keshubhai Chhaganbhai Gohil Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts07 Jun 2022 Dismissed

Sandip Dalpatbhai Kikani Vs Indian Oil Corporation

Gujarat High Court · (2022) 06 GUJ CK 0042

Constitution Of India, 1950 — Article 12, 226, 227Code Of Civil Procedure, 1908 — Section Order 6 Rule 17

High Courts07 Jun 2022Allowed

Jagrutiben Jayantibhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0041

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Sahil Anupam Abhavekar Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0040

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Ravataram Pukhram @ Purkharam Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Jagmal Singh Rup Singh Rajput (Bhayal, Dhadhaniya) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0038

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Vipulbhai Dayabhai Savaliya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0037

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Hemantkumar Rameshbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0036

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Dharmendra @ Dharmeshbhai Maganbhai Barot Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0035

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts06 Jun 2022Dismissed

Soni Anilkumar Prahladbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0093

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 98, 107, 108, 109, 110, 243, 313, 315, 482Negotiable Instruments Act, 1881 — Section 145

High Courts06 Jun 2022Allowed

Patel Vinodbhai Chamanbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 365, 376(1), 406

High Courts06 Jun 2022Allowed

Maheshbhai Meghjibhai Keraliya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420

High Courts06 Jun 2022Allowed

Shedaram Jalaram Devashi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

High Courts06 Jun 2022Allowed

Manishbhai @ Mansukhbhai Parshottambhai Umrethiya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439

High Courts06 Jun 2022Allowed

Akash Dalsukhbhai Vaghela Thro Dalsukhbhai Ambalal Vaghela Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0030

Indian Penal Code, 1860 — Section 114, 307, 397Gujarat Police Act, 1951 — Section 12(1), 135(1)

High Courts06 Jun 2022Disposed Of

Pravinsinh Udehsinh Parmar Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0029

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

High Courts06 Jun 2022Disposed Of

Natubhai Budhabhai Chauhan Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0028

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)