High Courts14 Jun 2022Allowed
Ajitsinh Pathubha Vaghela Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0082
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 45 of 76
High Courts13 Jun 2022Allowed
Mangeshbhai Jivantram Fulwani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0081
Indian Penal Code, 1860 — Section 406, 420
High Courts13 Jun 2022Disposed Of
Thakor Gandaji Mohanji Since Decd Through Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 06 GUJ CK 0080
Limitation Act, 1963 — Section 5
High Courts13 Jun 2022Allowed
Charoliya Vallabhbhai Shambhubhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0079
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Mucchar Giganbhai Dhanabhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0078
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Lataben Lalubhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0077
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Mohsinkhan Shakilbhai Shekh (Pathan) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0076
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Vijaykumar Kantilal Limbachiya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0075
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Pramodkumar Uttambhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0074
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Jun 2022Allowed
Jitendrabhai @ Tabo Natubhai Parghi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(e)
High Courts10 Jun 2022Allowed
Salat Dhavalkumar Vijaykumar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 394, 397, 452Gujarat Police Act, 1951 — Section 135
High Courts10 Jun 2022Allowed
Rutvikkumar @ Somo Pankajbhai Koli Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts10 Jun 2022Allowed
Pulin @ Parin Mahendra Thakkar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420
High Courts10 Jun 2022Dismissed
Rajesh Kumar Balak Ram Chandrakar Vs Information And Library Network Centre (Inflibnet)
Gujarat High Court · (2022) 06 GUJ CK 0069
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 48ABombay Primary Education Rules, 1949 — Rule 42
High Courts10 Jun 2022Allowed
Bhupendra Atmaramdas Patel Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0068
Constitution Of India, 1950 — Article 226Gujarat Civil Service (Pension) Rules, 2002 — Rule 24, 48, 48A, 48A(2), 48(2)Punjab Civil Services Rules, Volume I — Rule 5.32(B)
High Courts10 Jun 2022Allowed
Vanitaben Vasantbhai Munjat Vs Amarshibhai Pramjibhai Munjat
Gujarat High Court · (2022) 06 GUJ CK 0067
Constitution Of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 165(1), 166, 168, 169, 169(2)
High Courts10 Jun 2022Dismissed
Godharasarvjanikshikshan Mandal & 1 Other(S) Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0066
Constitution Of India, 1950 — Article 14, 217, 226, 227Bombay Civil Services Rules, Volume 1 — Rule 33A(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 36
High Courts10 Jun 2022Dismissed
Rasikaben Vikramsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0065
Constitution Of India, 1950 — Article 14, 21, 226, 227, 300AElectricity Act, 2003 — Section 14, 15, 63, 68, 68(1), 79(1)((e), 164Indian Telegraph Act, 1885 — Section 10, 16, 16(1), 17, 63
High Courts10 Jun 2022Partly Allowed
Payalben D/O. Fatabhai Kalotara, W/O. Sagarbhai Fatabhai Al @ Desai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0064
Constitution Of India, 1950 — Article 21, 226
High Courts09 Jun 2022Disposed Of
Crazy Concepts And Mazes Pvt. Ltd. & 1 Other(S) Vs N. Venkta Yayadri Rao & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0101
Copyright Act, 1957 — Section 2(4), 22