High Courts09 Jun 2022Dismissed
Sabirbhai Gafarbhai Multani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0092
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 97
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 46 of 76
High Courts09 Jun 2022Partly Allowed
Hamidabanu Anawarbhai Multani & 2 Other(S) Vs Haiderbhai Bhikhabhai Bhetariya & 5 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0091
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jun 2022Allowed
Makwana Ranjanben Alpeshbhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Jun 2022Allowed
Abdul Raheman Alias Saddam S/O Gulam Mohammad Saiyad Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0062
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 201, 302, 506(1)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)A, 11(1)D, 11(1)E
High Courts09 Jun 2022Allowed
Nasimbanu @ Aapa Gulhasan Mohammad Israil Kureshi Through Mazhar Abdulbhai Shaikh Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2022) 06 GUJ CK 0061
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AA, 65AE, 81, 83, 116B
High Courts09 Jun 2022Allowed
Ravi Rajubhai @ Raju Gendi Rupchand Krishnani Through Architkunvarba D/O Rajendrasinh Solanki Vs Commissioner Of Police
Gujarat High Court · (2022) 06 GUJ CK 0060
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 83, 116B
High Courts09 Jun 2022Allowed
Nagjibhai Prabhatbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 406, 420
High Courts09 Jun 2022Allowed
Hiralkumar @ Hiren S/O Jaysukhbhai Siroya Vs Commissioner Of Police Of City Of Surat
Gujarat High Court · (2022) 06 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 411, 454, 504, 506(2)
High Courts09 Jun 2022Allowed
Shyam @ Shutar Kanjibhai Radadiya Through Father Kanjibhai Vashrambhai Radadiya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 392Gujarat Police Act, 1951 — Section 135(1)
High Courts09 Jun 2022Allowed
Sureshbhai Mangabhai Bharwad Through Jagabhai Mangabhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0056
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 332, 341, 395, 504, 506(2)
High Courts09 Jun 2022Allowed
Ramjani @ Kalu Yakubbhai Mansuri Through Mansuri Shahenazbanu D/O Jafarbhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0055
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 379A(3)
High Courts08 Jun 2022
M/S MBR Flexibles Ltd Vs Deputy Commissioner Of State Tax (Enforcement) Division 1
Gujarat High Court · (2022) 06 GUJ CK 0090
Constitution Of India, 1950 — Article 226, 227Central Goods And Services Tax Act, 2017 — Section 129(3)Integrated Goods And Services Tax Act, 2017 — Section 20
High Courts08 Jun 2022Allowed
Gautambhai Alias Gavo Tapubhai Dabhi/Sathwara Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0054
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts08 Jun 2022Allowed
Ravi @ Ramesh Pravinbhai Rathod Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0053
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(1), 323, 427, 506(1)Gujarat Police Act, 1951 — Section 135(1)
High Courts08 Jun 2022Allowed
Prakashbhai @ Pako S/O Prahladbhai Patel Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0052
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)
High Courts08 Jun 2022Allowed
Savan S/O Popatbhai Bhayani Through Hardik Jashvantbhai Devani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0051
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81
High Courts08 Jun 2022Allowed
Avinash @ Ankit Lakhansingh Yadav Through Surekhaben Udalbhai Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0050
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379A(3)
High Courts08 Jun 2022Allowed
Rajan Radheshyamsingh Jagdishsingh Tomar Through His Friend Kishorsingh Bhagawansingh Rajput Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0049
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66(1)B, 81, 98(2)
High Courts08 Jun 2022Allowed
Paresh @ Kalu Manbhai Parmar Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0048
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 379(A)(3), 393, 394Gujarat Police Act, 1951 — Section 135
High Courts08 Jun 2022Allowed
Vikramkumar @ Viko Dilipbhai Amratbhai Ravad Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0047
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Indian Penal Code, 1860 — Section 114, 379