COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 44 of 76

High Courts16 Jun 2022Allowed

Amresh Gopalsinh Shugrivsinh Chauhan Through Gopalsinh Shugrivsinh Chauhan Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 06 GUJ CK 0116

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 294B, 302, 323, 324, 326Gujarat Police Act, 1951 — Section 135(1)

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High Courts16 Jun 2022Allowed

Sadam Kasam Jat Through Merunisha Kasam Jat Vs District Magistrate Of Kachchh

Gujarat High Court · (2022) 06 GUJ CK 0115

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 294B, 307, 323, 324, 506(2)

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High Courts16 Jun 2022Allowed

Rekhaben Vijaybhai Kesharsinh Didawala (Chara) Through Prema (Prerna) Vijaybhai Keshasinh Didawala Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0114

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts16 Jun 2022Allowed

Santosh @ Roshan S/O Chandrabhan Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0113

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 406, 420

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High Courts16 Jun 2022Allowed

State Of Guajrat Vs Vashrambhai Hirabhai & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0112

Constitution Of India, 1950 — Article 226

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High Courts16 Jun 2022Allowed

Himeshkumar Natvarbhai Parekh Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0111

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High Courts15 Jun 2022Allowed

Dharmisthaben Sumitbhai Kapdi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts15 Jun 2022Allowed

Kishore Vinod @ Bunny S/O Birbal Angad Meena Thro Birbal Angad Meena Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0099

Juvenile Justice (Care And Protection) Of Children Act, 2015 — Section 3a, 4, 5(M), 7, 8, 11(5), 12, 102Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 377

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High Courts15 Jun 2022Allowed

Bhavinbhai Rakeshbhai Rathod Through Niruben Rakeshbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0098

Indian Penal Code, 1860 — Section 120B, 201, 302

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High Courts15 Jun 2022Allowed

Dhrumilkumar Hasmukhbhai Bamaniya Through Hasmukhbhai Malabhai Bamaniya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0097

Indian Penal Code, 1860 — Section 120B, 201, 302

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High Courts15 Jun 2022Allowed

Anil Baladevbhai Rabari (Bhatchcha) Through His Brother Vipul Baladevbhai Rabari (Bhatchcha) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0096

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99

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High Courts15 Jun 2022Allowed

Chhayaben @ Hetalben Atulbhai Asodariya Vs Registrar Of Birth And Death/Chief Officer

Gujarat High Court · (2022) 06 GUJ CK 0095

Constitution Of India, 1950 — Article 226State Rules, 2004 — Rule 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Hindu Adoptions And Maintenance Act, 1956 — Section 9, 16

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High Courts15 Jun 2022Allowed

Alpesh Mansukhlal Makhecha Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0094

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition. Act, 1949 — Section 65(e), 66(1)(b), 81, 116(B)

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High Courts14 Jun 2022Allowed

Sahil Naishadh Shah Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0089

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471

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High Courts14 Jun 2022Allowed

Yunusbhai Majidbhai Sama Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 323, 341, 342, 427, 447Gujarat Police Act, 1951 — Section 135

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High Courts14 Jun 2022Dismissed

Brahmbhatt Kalicharan Babubhai Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0087

Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139

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High Courts14 Jun 2022Allowed

Suremaben @ Urmila W/O Vijaybhai Patil Vs Police Commissioner & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0086

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AA, 65AE, 81, 116BIndian Penal Code, 1860 — Section 465, 471

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High Courts14 Jun 2022Allowed

Rubin @ Kate Yusufmiya Sheikh Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0085

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 98(2), 108, 116BIndian Penal Code, 1860 — Section 465, 471

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High Courts14 Jun 2022Allowed

Ratansing Virsing @ Bachalsing Hukamsing Sodha (Rajput) Vs Commissioner Of Police & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0084

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 471

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High Courts14 Jun 2022Disposed Of

Pahal Engineers Vs Gujarat Water Supply And Sewerage Board

Gujarat High Court · (2022) 06 GUJ CK 0083

Constitution Of India, 1950 — Article 136, 226, 227Gujarat Stamp Act, 1958 — Article 4Code Of Civil Procedure, 1908 — Section Order 6, Order 6 Rule 14, Order 6 Rule 15(4), Order 6 Rule 54

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