COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 42 of 76

High Courts23 Jun 2022Allowed

Rahul @ Bhaiyaji Sunilkumar Podar Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0147

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 379(a)(3), 380, 506(2)

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High Courts23 Jun 2022Allowed

Udaykumar S/O Shaileshbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0146

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 354(A), 507Information Technology Act, 2000 — Section 66(c), 66(e)

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High Courts23 Jun 2022Allowed

Moh. Ziyaullhussain @ Golden Moh. Muzafarhusain Ansari Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0145

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457, 504, 506(2)

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High Courts22 Jun 2022Allowed

Aghera Kishorbhai Motibhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0144

Code Of Criminal Procedure, 1973 — Section 438Electricity Act, 2003 — Section 135

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High Courts22 Jun 2022Allowed

Samadhan S/O Chaitram @ Chetram Chavhan Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0143

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts22 Jun 2022Allowed

Dhiren Amrutlal Kariya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0142

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 65(F), 81, 116(B)

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High Courts22 Jun 2022Allowed

Irshad @ Kalu Mohammed Shaikh Through Shaikh Madinabibi Mohammed Husen Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0141

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 354, 452, 504Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 8, 17, 18

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High Courts22 Jun 2022Dismissed/Disposed Of

CERA Sanitaryware Limited Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0140

Industrial Disputes Act, 1947 — Section 10(1), 10(3), 18, 18(3), 23(c), 24(1)(i), 25(U), 26, 27, 28, 29

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High Courts22 Jun 2022Allowed

Jaydipkumar Dineshchandra Joshi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0139

Constitution Of India, 1950 — Article 226

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High Courts21 Jun 2022Allowed

Hasumatiben Pravinsinh Solanki Vs Kanusinh Fatehsinh Makwana

Gujarat High Court · (2022) 06 GUJ CK 0138

Limitation Act, 1963 — Section 5

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High Courts21 Jun 2022Dismissed

Rameshkumar Vitthalbhai Patel Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0137

Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139

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High Courts21 Jun 2022Allowed

Siraj Ilmuddin Ghanchi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0136

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 326, 337, 504Gujarat Police Act, 1951 — Section 135

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High Courts21 Jun 2022Allowed

Tarunkumar Chhibubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0135

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 471

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High Courts21 Jun 2022Allowed

Rizwankhan Mehboobkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0134

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65E, 98(2), 116(B)

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High Courts21 Jun 2022Allowed

Akthar Hussain @ Lala Anwar Hussain Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0133

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(A)(3)

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High Courts21 Jun 2022Allowed

Vikram Singh S/O Puran Singh Negi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0132

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 328, 354, 354(A)(1)(i), 375, 376, 376(2)(n), 406

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High Courts21 Jun 2022Allowed

Rohit S/O Bhikhubhai Rathod Through Brother Rahul Bhikhabhai Rathod Vs Commissioner Of Police & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0131

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 307, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts21 Jun 2022Allowed