High Courts27 Jun 2022Allowed
Lakhiben W/O Bhikhubhai Virabhai Kodiyatar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0167
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 66(1)(B), 65(E), 81, 116B
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 41 of 76
High Courts27 Jun 2022Allowed
Yashwant Manilal Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0166
Code Of Criminal Procedure, 1973 — Section 439Electricity Act, 2003 — Section 135(1)(b)
High Courts27 Jun 2022Allowed
Viraj Devdashbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0165
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 409, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66D
High Courts27 Jun 2022Allowed
Zeel Paresh Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0164
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 506(2)
High Courts27 Jun 2022
Gafulbhai Chudabhai Rabari Vs Government Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0163
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts27 Jun 2022Allowed
Chief Officer Vs Decd. Shree Solanki Kanubhai Danabhai Through Legal Heirs Manjulaben W/O Kanubhai Solanki
Gujarat High Court · (2022) 06 GUJ CK 0162
Gujarat Municipalities Act, 1963 — Section 271
High Courts27 Jun 2022Allowed
ENA W/O Ashish Jain Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0161
Constitution Of India, 1950 — Article 226Surrogacy Regulation Act, 2021 — Section 2(zd), 8, 8(1)
High Courts24 Jun 2022Allowed
Lilaben W/O Parasji Thakor (Bhatakia) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0160
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498A
High Courts24 Jun 2022Allowed
Avesh @ Aveh Hanifbhai Shekh And Another Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0159
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts24 Jun 2022Allowed
Kalusinh Khumsinh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0158
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116C
High Courts24 Jun 2022Allowed
Sajjansinh Chandrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 365, 366, 376
High Courts24 Jun 2022Allowed
Hariyani Mehulkumar Keshavdas Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0156
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Chunilal Chhaganbhai Mahuniya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0155
Constitution Of India, 1950 — Article 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Hasanbhai Abdulbhai Modi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0154
Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Jangaliyabhai Bhaglabhai Bhil Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0153
Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Atul Mansukhbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0152
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Jun 2022Dismissed
Arvindbhai Bechardas Patel Vs Prahladkumar Radheshyamji Agrawal (Bambubhai) & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0151
Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts23 Jun 2022Allowed
Avinash @ Ashwin S/O Kantibhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0150
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 99
High Courts23 Jun 2022Allowed
Samirbhai Aadambhai Dalpotra/Sanghi Through Adil Adambhai Dalpotra / Sanghi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0149
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts23 Jun 2022Allowed
Raghuveerbhai Jorubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0148
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120, 188, 269, 307, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5A)