High Courts28 Jun 2022Allowed

Ashvin Babubhai Mashot Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0178

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 33(3), 40, 42
High Courts28 Jun 2022Allowed

Hirabhai Jethabhai Chunara Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0171

Gujarat Prohibition Act, 1949 — Section 2(h)Indian Penal Code, 1860 — Section 114, 120(B), 427, 447, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 5(C)
High Courts28 Jun 2022Allowed

Hanubhai Vihabhai Chunara Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0170

Gujarat Prohibition Act, 1949 — Section 2(h)Indian Penal Code, 1860 — Section 114, 120(B), 427, 447, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 5(C)