High Courts20 Jun 2022Allowed
Amitkumar Rameshbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0127
Indian Penal Code, 1860 — Section 114, 406, 420
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 43 of 76
High Courts20 Jun 2022Allowed
Chelabhai Bhimabhai Jograna Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 323, 326, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts20 Jun 2022Allowed
Mohamad Salim @ Nepali S/O Nasim Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 354(A), 506(2)
High Courts20 Jun 2022Allowed
Akrambhai Hasambhai @ Jinabhai Abda Through Hasambhai Dostmamadbhai Abda Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0124
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 109, 114, 188, 120B, 143, 147, 148, 149, 307, 323, 324, 506(2)Disaster Management Act, 2005 — Section 51(b)
High Courts20 Jun 2022Allowed
Ashishbhai Laljibhai Desai Through Rajeshbhai Sendhabhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 384, 406, 408, 420, 427, 506(2)Prevention Of Money Laundering Act, 2002 — Section 33, 42(d)
High Courts20 Jun 2022Allowed
Abdullatif Imtiyaz @ Bodko Ajijbhai Sheikh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0122
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 354(A), 504, 509
High Courts20 Jun 2022Allowed
Maheshkumar Devakinandan Mukandelal Chitoriya (Nai) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0121
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts20 Jun 2022Allowed
Kirankumar Vanmalidas Panchasara Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0120
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420
High Courts17 Jun 2022Allowed
Oriental Insurance Company Ltd Vs LH Of Decd Parubhai Vichhiyabhai Bhabhor & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0110
Limitation Act, 1963 — Section 5
High Courts17 Jun 2022Dismissed
Maheshbhai Fatelal Patwari Vs Sureshbhai Lavjibhai Diora (Patel) & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0109
Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts17 Jun 2022Allowed
Mahendrakumar Balubhai Sabal (Soni) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts17 Jun 2022Allowed
Gurjibhai @ Gulabbhai @ Guliyo Ramabhai Gamit Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 201, 302Gujarat Police Act, 1951 — Section 135
High Courts17 Jun 2022Allowed
Gemalbhai Motibhai Solanki Vs Deputy Executive Engineer
Gujarat High Court · (2022) 06 GUJ CK 0106
Constitution Of India, 1950 — Article 226, 227Constitution Of India, 1950 — Article 38, 39(a), 39(b), 39(c), 39(d), 39(e), 43, 43ARajasthan Industrial Dispute Rules, 1958 — Rules 77, 78
High Courts17 Jun 2022Allowed
Abrarkhan Yunuskhan Pathan Through His Friend Uwaishkhan Yunuskhan Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0105
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 188, 294B, 323, 324, 386, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts17 Jun 2022Allowed
Niraj Shivlal Chauhan Through Chandravatiben Shivlal Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0104
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 379, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts17 Jun 2022Allowed
Dinesh Shantilal Meena (Petition File Through Friend) Anil Dantaram Mahadik Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0103
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65A, 65(E), 81, 98(2), 116B
High Courts17 Jun 2022Allowed
Ejajbhai Iqbalbhai Patani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0102
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65A, 65(E), 81, 83, 98(2), 116B
High Courts16 Jun 2022Allowed
Jagdish @ Bakabhai Prahladbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 325, 394Gujarat Police Act, 1951 — Section 135
High Courts16 Jun 2022Partly Allowed
Karshanbhai Dahyabhai Tandel Vs Ishwarbhai Khalapbhai Patel & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0118
Motor Vehicles Act, 1988 — Section 168, 173
High Courts16 Jun 2022Allowed
Akash @ Monty Kishankumar Gupta Through Santosh Kishankumar Gupta Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0117
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 108Indian Penal Code, 1860 — Section 120(B), 465, 468, 471