High Courts08 Oct 2012Allowed
In Re: Reliance Jamnagar Infrastructure Limited
Gujarat High Court · (2013) 112 CLA 234
Companies Act, 1956 — Section 391, 391, 391(1), 391(2), 392
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 11 of 52
High Courts08 Oct 2012
Ghaneshwar M. Soni Vs Laljibhai Varvabhai Desai and Another
Gujarat High Court · (2013) 111 BC 727
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b), 141, 142
High Courts08 Oct 2012
Chimanlal and Sons Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2013) 353 ITR 344
Income Tax Act, 1961 — Section 143(1), 143(3), 148
High Courts08 Oct 2012
Vishwanath Engineers Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2013) 354 ITR 211
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 271(1)(c), 274
High Courts05 Oct 2012
National Insurance Company Vs Varshaben Bharatbhai Gohil and Others
Gujarat High Court · (2013) ACJ 2150 : (2013) 1 GLR 405
Motor Vehicles Act, 1988 — Section 81
High Courts05 Oct 2012Allowed
Gujarat Petrofils Employees Congress and Others Vs Union of India and Others
Gujarat High Court · (2013) 136 FLR 615
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 25(O)
High Courts05 Oct 2012Dismissed
Bhavnagar Municipal Corporation Vs Vasantben B. Baraya and Others
Gujarat High Court · (2013) 136 FLR 966 : (2013) LLR 201
Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 7, 7(4), 7(7)
High Courts05 Oct 2012
Kalpanaben Champakbhai Parshottambhai Patel and 1 Vs Bhanuben Shankarbhai Mahayanshi and 3
Gujarat High Court · (2012) 10 GUJ CK 0035
High Courts05 Oct 2012Dismissed
Niko Resources Ltd. Vs Gujarat State Petroleum Corporation Ltd. and 1
Gujarat High Court · (2012) 10 GUJ CK 0012
Arbitration and Conciliation Act, 1996 — Section 10, 11(5), 12, 13, 16
High Courts05 Oct 2012Allowed
Vinubhai Manibhai Patel Vs State of Gujarat and 1
Gujarat High Court · (2012) 10 GUJ CK 0005
High Courts04 Oct 2012
Arif Abdul Kader Fazlani Vs Hitesh Raojibhai Patel and Co. and 1
Gujarat High Court · (2012) 10 GUJ CK 0043
High Courts04 Oct 2012Dismissed
State of Gujarat Vs Rajesh C. Mulwani
Gujarat High Court · (2013) LabIC 340
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts03 Oct 2012Dismissed
Oil and Natural Gas Commission Vs Baldev Babaji Thakore and Others
Gujarat High Court · (2013) 138 FLR 482 : (2013) LLR 262
Constitution of India, 1950 — Article 226, 227
High Courts03 Oct 2012
Joitiben Patel Vs Gaymay Pestanji Vesmawala and 12
Gujarat High Court · (2012) 10 GUJ CK 0026
High Courts03 Oct 2012
Parimal Trivedi and Others Vs Pradip Prajapati and Others
Gujarat High Court · (2013) 1 GLR 612
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts01 Oct 2012Dismissed
Navalshankar Amrutlal Vs Prabhaben Becharlal
Gujarat High Court · (2013) 1 RCR(Rent) 481
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(1)(k), 13(1)(L), 13(a), 29
High Courts01 Oct 2012
DilipKumar Nandlal Patel Vs Director/Manager
Gujarat High Court · (2012) 10 GUJ CK 0045
Industrial Disputes Act, 1947 — Section 25, 25F, 33, 33A
High Courts01 Oct 2012Dismissed
Commissioner of Income Tax-I Vs Valibhai Khanbhai Mankad
Gujarat High Court · (2013) 261 CTR 538 : (2013) 216 TAXMAN 18
Income Tax Act, 1961 — Section 139, 194C, 194C(3), 40(a)(ia), 44AE
High Courts01 Oct 2012
Vijay S. Shinde, Senior Civil Judge (Retired) Vs High Court of Gujarat and Another
Gujarat High Court · (2013) 1 GLR 658
Criminal Procedure Code, 1973 (CrPC) — Section 205, 206, 251, 252, 253Factories Act, 1948 — Section 63, 92
High Courts28 Sept 2012Dismissed
Bilimora Nagarpalika Vs Jashuben Jashavantbhai Solanki
Gujarat High Court · (2013) 137 FLR 938 : (2013) 1 GLR 845 : (2013) LabIC 1048
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 101, 102Industrial Disputes Act, 1947 — Section 25B, 25F