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Gujarat High Court judgments, 2012

1,033 judgments · page 13 of 52

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High Courts27 Sept 2012Allowed

Otis Elevator Company (India) Limited Vs Arjunbhai Dhulabhai Chauhan

Gujarat High Court · (2013) 137 FLR 552

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
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High Courts27 Sept 2012

Deputy Engineer (O and M), Dakshin Gujarat VIJ Company Limited Vs Govindbhai B. Patel C/o. Amit Kediya Proprietor of and 1

Gujarat High Court · (2012) 09 GUJ CK 0088

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High Courts27 Sept 2012

Zapadiya Chandubhai Manjibhai Vs State of Gujarat and 6

Gujarat High Court · (2012) 09 GUJ CK 0085

Constitution of India, 1950 — Article 226
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High Courts27 Sept 2012Allowed

Kaneriya Oil Industries Vs State of Gujarat and 2

Gujarat High Court · (2012) 09 GUJ CK 0068

Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts27 Sept 2012

Pankaj Haridas Dabhane Vs State of Gujarat

Gujarat High Court · (2012) 09 GUJ CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 313, 427, 428, 433APenal Code, 1860 (IPC) — Section 363, 366, 375, 376, 506(2)
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High Courts27 Sept 2012

Rajiv Kanchanlal Sheth and 7 Vs Jadavben Lallubhai Hirabhai Patel and 2

Gujarat High Court · (2012) 09 GUJ CK 0065

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 43 Rule 1, 96(3)
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High Courts27 Sept 2012Dismissed

Farsuram Sunderdas Acharya Vs Lalbhai Kasambhai Mansuri

Gujarat High Court · (2012) 09 GUJ CK 0058

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 5
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High Courts27 Sept 2012Allowed

Madhu Devi Ashok Panchariya Vs Union of India Joint Secretary to The G.O.I. and Others

Gujarat High Court · (2012) 3 GLR 2623

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22, 22(5)Customs Act, 1962 — Section 135
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High Courts27 Sept 2012Dismissed

Jyostnaben Kamleshbhai Patel and 1 Vs State of Gujarat and 1

Gujarat High Court · (2012) 09 GUJ CK 0023

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts27 Sept 2012Dismissed

M.G. Tandel Vs State of Gujarat and Others

Gujarat High Court · (2012) 09 GUJ CK 0004

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High Courts26 Sept 2012

State of Gujarat Vs Harshadkumar @ Tiri @ Chhako Kalidas Parmar

Gujarat High Court · (2012) 09 GUJ CK 0133

Bombay Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 302
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High Courts26 Sept 2012Dismissed

Mohammad Rahim Abdul Raheman Pathan Vs State of Gujarat and 1

Gujarat High Court · (2012) 09 GUJ CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401
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High Courts26 Sept 2012Dismissed

Balkrishna Markandray Trivedi Vs Bank of Baroda and Another

Gujarat High Court · (2013) 1 GLR 386

Limitation Act, 1963 — Section 5, 5
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High Courts26 Sept 2012

Ankur Pravinbhai Ganatra Vs Bagasara Nagarpalika and 1

Gujarat High Court · (2012) 09 GUJ CK 0096

Constitution of India, 1950 — Article 226, 227
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High Courts26 Sept 2012Dismissed

Keshabhai Kamabhai and Others Vs Kanuben and Others

Gujarat High Court · (2012) 09 GUJ CK 0087

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 8 Rule 1Constitution of India, 1950 — Article 226, 227
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High Courts26 Sept 2012

Balubhai Parshurambhai Bhil Vs State of Gujarat

Gujarat High Court · (2013) 1 GLR 195

Criminal Procedure Code, 1973 (CrPC) — Section 209, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
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High Courts26 Sept 2012Dismissed

Saiyad Khalidmiyan Afzalmiyan and Others Vs Humayun Vijarat Husain and Others

Gujarat High Court · (2012) 09 GUJ CK 0084

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
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High Courts26 Sept 2012Allowed

Maganbhai Hansrajbhai Patel Vs Assistant Commissioner of Income Tax and 1

Gujarat High Court · (2013) 180 CompCas 97 : (2013) 256 CTR 269 : (2013) 353 ITR 567 : (2012) 211 TAXMAN 386

Income Tax Act, 1961 — Section 115WA, 143, 156, 179, 179(1)Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11(2)(a), 11(2)(a)
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High Courts26 Sept 2012

Gujarat Industrial Security Force Society Vs Workmen Represented by Gujarat Industrial Security, Force Society Karmachari Union

Gujarat High Court · (2013) LabIC 1531

Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)
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High Courts26 Sept 2012Dismissed

Patel Mukeshkumar Shivabhai Vs State of Gujarat

Gujarat High Court · (2013) CriLJ 1

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 302
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